High Courts18 Aug 2009Allowed
Jai Parkash Sohar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 1828
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 38 of 126
High Courts18 Aug 2009Allowed
Barjinder Singh Hamdard Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 747 : (2009) 4 RCR(Criminal) 380
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts18 Aug 2009Allowed
Barjinder Singh Hamdard Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 747
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts18 Aug 2009
Vikram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 114
Penal Code, 1860 (IPC) — Section 307, 450
High Courts18 Aug 2009Allowed
M/s Jai Rath Seed Store, Bhangala and others Vs Punjab State
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 831
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 29(i)
High Courts17 Aug 2009
Commissioner of Income Tax (Central), Ludhiana Vs Majestic Auto Ltd.
Punjab And Haryana At Chandigarh · (2009) 315 ITR 445 : (2010) 189 TAXMAN 199
High Courts17 Aug 2009Dismissed
Gurcharan Singh Vs Surjit Singh and Another
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0255
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts17 Aug 2009Dismissed
Commissioner of Central Excise Vs Ashwani Nut Bolts Industries
Punjab And Haryana At Chandigarh · (2010) 256 ELT 72
Central Excises and Salt Act, 1944 — Section 35G
High Courts17 Aug 2009Dismissed
The State of Punjab and Others Vs Joginder Kaur
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0236
High Courts17 Aug 2009Dismissed
Kabul Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 438 : (2010) 1 RCR(Civil) 123
Punjab Land Revenue Act, 1887 — Section 16
High Courts17 Aug 2009
Som Nath and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 441
High Courts17 Aug 2009Dismissed
Nachhattar Kaur and Others Vs Amarjit Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 434
Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 68
High Courts17 Aug 2009Dismissed
Commissioner of Central Excise Vs Maruti Udyog Limited
Punjab And Haryana At Chandigarh · (2009) 169 ECR 66 : (2009) 23 STT 55 : (2010) 189 TAXMAN 199
Central Excises and Salt Act, 1944 — Section 1, 11, 11A, 11AC, 35G
High Courts17 Aug 2009Dismissed
Ram Mehar Vs Bimla Devi and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 284 : (2011) 7 RCR(Civil) 1435
High Courts17 Aug 2009
Dalip Singh & another Vs Balwinder Singh & another
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 527
High Courts17 Aug 2009Dismissed
Darshan Singh Vs Financial Commissioner (Appeals-1) and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 138 : (2009) 4 RCR(Civil) 387
High Courts17 Aug 2009Dismissed
Punjab Wakf Board (Now Haryana Wakf Board) Vs Gurudwara Mastgarh Sahib Committee
Punjab And Haryana At Chandigarh · (2010) 159 PLR 126
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10A
High Courts17 Aug 2009Dismissed
Commissioner of Income Tax Vs Unique Autofelts (P.) Ltd.
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0022
Income Tax Act, 1961 — Section 260A, 263
High Courts17 Aug 2009Allowed
Jatinder Kumar Vs Krishan Chand (died) through his L.Rs. and Others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 701
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts17 Aug 2009Dismissed
State of Haryana Vs Nirmal Singh
Punjab And Haryana At Chandigarh · (2010) 159 PLR 26
Land Acquisition Act, 1894 — Section 4, 6