High Courts19 Aug 2009Dismissed
Commissioner of Income Tax-I Vs Manav Mangal Society
Punjab And Haryana At Chandigarh · (2011) 237 CTR 519 : (2010) 328 ITR 421 : (2009) 184 TAXMAN 502
Income Tax Act, 1961 — Section 11, 12A, 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 37 of 126
High Courts19 Aug 2009Dismissed
Commissioner of Income Tax-I Vs Simla Chandigarh Diocese Society
Punjab And Haryana At Chandigarh · (2009) 318 ITR 96
Income Tax Act, 1961 — Section 11, 12, 260A
High Courts19 Aug 2009
Leela Vs Ram Jattan
Punjab And Haryana At Chandigarh · (2009) 156 PLR 286
Guardians and Wards Act, 1890 — Section 25
High Courts19 Aug 2009Dismissed
Commissioner of Income Tax (TDS) Vs Executive Engineer
Punjab And Haryana At Chandigarh · (2010) 320 ITR 494 : (2009) 184 TAXMAN 379
Income Tax Act, 1961 — Section 203, 260A, 272A
High Courts19 Aug 2009Dismissed
Commissioner of Income Tax Vs Simla Chandigarh Diocese Society
Punjab And Haryana At Chandigarh · (2009) 318 ITR 96
Income Tax Act, 1961 — Section 11(1)(a), 12(1), 260A
High Courts18 Aug 2009Dismissed
IFCI Venture Capital Funds Ltd. Vs Bhiwani Denim and Apparel Ltd. (In Liquidation)
Punjab And Haryana At Chandigarh · (2011) 109 SCL 51
Companies Act, 1956 — Section 483
High Courts18 Aug 2009Allowed
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 1829
Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Aug 2009
Jasbir Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 675
Penal Code, 1860 (IPC) — Section 34, 374
High Courts18 Aug 2009Dismissed
I.V.C.F. Vs Bhiwani Denim and Apparel Limited and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 244
COMPANIES ACT, 1956 — Section 483
High Courts18 Aug 2009
Hari Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 3 Law Herald 2538 : (2010) 1 RCR(Civil) 389
Constitution of India, 1950 — Article 226, 227Haryana Co-operative Societies Act, 1984 — Section 13, 14Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts18 Aug 2009
United India Insurance Company Limited Vs Geeta
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 237 : (2010) 2 RCR(Civil) 52
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii), 173
High Courts18 Aug 2009Allowed
Commissioner of Income Tax Vs Shri Khacheru (HUF)
Punjab And Haryana At Chandigarh · (2010) 228 CTR 396 : (2009) 185 TAXMAN 398
Income Tax Act, 1961 — Section 143, 144, 171, 260A
High Courts18 Aug 2009Dismissed
Dr. (Mrs.) Rupinder Kaur Natt Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 8 SLR 477 : (2009) 6 SLR 646
High Courts18 Aug 2009Dismissed
Kulwant Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 201, 302, 34, 381, 382
High Courts18 Aug 2009
Jai Rath Seed Store, Bhangala and others Vs Punjab State through Insecticide Inspector
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0102
High Courts18 Aug 2009Dismissed
Satgur Dass Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 322
Constitution of India, 1950 — Article 227
High Courts18 Aug 2009Dismissed
Rohtan Singh and Others Vs Chander Kala and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 283
Motor Vehicles Act, 1988 — Section 2
High Courts18 Aug 2009
Parmodh Singh (Dead) Through L.Rs Vs Daryodhan Singh
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 897
High Courts18 Aug 2009Dismissed
IFCI Venture Capital Funds Ltd. Vs Bhiwani Denim and Apparel Ltd. (in Liquidation) and Others
Punjab And Haryana At Chandigarh · (2010) 158 CompCas 67
Companies Act, 1956 — Section 483
High Courts18 Aug 2009Dismissed
Jagwanti Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 1832
Penal Code, 1860 (IPC) — Section 34, 498A