High Courts24 Aug 2009Dismissed

Gokal Chand Vs Smt. Shanti Devi and Others

Punjab And Haryana At Chandigarh · (2010) 7 RCR(Civil) 1718

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 21Representation of the People Act, 1951 — Section 94
High Courts24 Aug 2009Dismissed

Geja Singh Vs Jagga Singh and Others

Punjab And Haryana At Chandigarh · (2009) 156 PLR 332

Benami Transactions (Prohibition) Act, 1988 — Section 4Evidence Act, 1872 — Section 138, 33Hindu Succession Act, 1956 — Section 6