High Courts26 Aug 2009Allowed

Devi Ram Vs Krishan

Punjab And Haryana At Chandigarh · (2010) 158 PLR 267

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts25 Aug 2009Dismissed

Raj Kali Vs Jitender and Others

Punjab And Haryana At Chandigarh · (2010) 3 CivCC 800 : (2010) 158 PLR 258 : (2010) 5 RCR(Civil) 790

Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 17
High Courts25 Aug 2009Dismissed

Smt. Rajbala Vs Nepal Singh

Punjab And Haryana At Chandigarh · (2010) 1 BC 113 : (2009) 156 PLR 344 : (2010) 6 RCR(Civil) 27

Registration Act, 1908 — Section 17, 49
High Courts25 Aug 2009

Jagjit Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0106

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 324, 326, 34Probation of Offenders Act, 1958 — Section 4
High Courts25 Aug 2009Allowed

Virender Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0076

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 54