High Courts27 Aug 2009Allowed

RekhaTomar Vs Sanjeev Kumar

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 258

Criminal Procedure Code, 1973 (CrPC) — Section 195, 340Hindu Marriage Act, 1955 — Section 13, 26Penal Code, 1860 (IPC) — Section 193, 194, 195, 196, 199
High Courts27 Aug 2009

Jaspal Kaur Vs Mahinder Singh

Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 393

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Limitation Act, 1963 — Article 61, 27
High Courts27 Aug 2009Dismissed

Jasbir Kaur Vs Kuljit Singh

Punjab And Haryana At Chandigarh · (2010) 1 CivCC 93 : (2009) 4 RCR(Civil) 737 : (2010) 1 RCR(Civil) 295

Contempt of Courts Act, 1971 — Section 11, 12Hindu Marriage Act, 1955 — Section 13, 15, 2(b), 2(c), 23(4)Penal Code, 1860 (IPC) — Section 120B, 406, 498A