High Courts02 Sept 2009
Kuldip Kaur Vs Amarjit Singh
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 324
Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 32 of 126
High Courts02 Sept 2009
Randhir Singh and another Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 670 : (2009) 2 RCR(Rent) 367
High Courts02 Sept 2009Dismissed
Commissioner of Income Tax Vs Gemi Motors India P. Ltd.
Punjab And Haryana At Chandigarh · (2010) 327 ITR 443
Income Tax Act, 1961 — Section 115JA, 154, 260A
High Courts02 Sept 2009Dismissed
Geeta Rani Vs Deputy Director-Cum-Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 696
Constitution of India, 1950 — Article 227
High Courts01 Sept 2009Allowed
Harbhajan Singh @ Bhajji Vs Sh. Arvind Thakur and another
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 1048
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B
High Courts01 Sept 2009
Ms. Bhavna @ Sahar Wasif Vs Flg. Off. Rajiv Gakhar
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 248 : (2009) 4 RCR(Civil) 856
Constitution of India, 1950 — Article 142, 366Dissolution of Muslim Marriages Act, 1939 — Section 2Hindu Marriage Act, 1955 — Section 11, 12, 2, 23(1)(a), 28
High Courts01 Sept 2009Dismissed
Rajesh Syal Vs Commissioner of Income Tax-I
Punjab And Haryana At Chandigarh · (2009) 225 CTR 405 : (2009) 185 TAXMAN 369
Income Tax Act, 1961 — Section 139, 158BB, 158BC, 260A, 44AD
High Courts01 Sept 2009Allowed
A.B. Sugars Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 29 VST 538
Punjab General Sales Tax Act, 1948 — Section 11(3)
High Courts01 Sept 2009Allowed
Harpreet Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 155
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 1, 12, 14, 15, 2Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(2), 12(3), 12(4), 12(5)
High Courts01 Sept 2009
Harbhajan Singh @ Bhajji Vs Arvind Thakur and Another
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 1048 : (2010) 3 RCR(Criminal) 100
Constitution of India, 1950 — Article 19(1), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 320, 320(1), 320(2)Penal Code, 1860 (IPC) — Section 120B , 298
High Courts31 Aug 2009
Bharpur Singh Vs Financial Commissioner (Animal Husbandry), Punjab and ors.
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 676
High Courts31 Aug 2009Dismissed
Rama Nand and Another Vs Hukam Singh
Punjab And Haryana At Chandigarh · (2010) 157 PLR 547
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151
High Courts31 Aug 2009Allowed
Sarwan Singh Vs Onkar Singh and Others
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 231 : (2009) 156 PLR 693 : (2010) 7 RCR(Civil) 646
Constitution of India, 1950 — Article 227
High Courts31 Aug 2009Dismissed
District Food and Supplies Controller and Another Vs Prem Chand and Another
Punjab And Haryana At Chandigarh · (2010) 124 FLR 279 : (2010) 1 LLJ 735 : (2009) 156 PLR 375 : (2010) 1 RCR(Civil) 682
Payment of Gratuity Act, 1972 — Section 2, 2A, 4
High Courts31 Aug 2009Dismissed
The Maruti Employees Co-Op. House Building Society Limited Vs The Presiding Officer Labour Court and Others
Punjab And Haryana At Chandigarh · (2010) 2 LLJ 215 : (2009) 156 PLR 373 : (2010) 2 RCR(Civil) 673
High Courts31 Aug 2009Allowed
Diocese of Amritsar of The Church of North India and Others Vs Buta Anayat Masih and Others
Punjab And Haryana At Chandigarh · (2010) 125 FLR 258 : (2009) 156 PLR 382
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts31 Aug 2009Allowed
Ashok Kumar Jain Vs Haryana Iron and Steel Rolling Mill and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 377 : (2010) 1 RCR(Civil) 752
Arbitration and Conciliation Act, 1996 — Section 8Constitution of India, 1950 — Article 227Hindu Succession Act, 1956 — Section 8
High Courts31 Aug 2009
Rajinder Kaur Vs Kuldeep Singh
Punjab And Haryana At Chandigarh · (2009) 4 CCC 354 : (2009) 4 CivCC 354 : (2010) 1 PLR 717 : (2010) 1 RCR(Civil) 818
Hindu Marriage Act, 1955 — Section 11, 25
High Courts28 Aug 2009
Balwinder Singh Minhas Vs Rakesh Budhiraja
Punjab And Haryana At Chandigarh · (2010) 157 PLR 345 : (2010) 1 RCR(Civil) 453 : (2009) 2 RCR(Rent) 600
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts28 Aug 2009Allowed
Bhim Sen Sharma Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2010) 124 FLR 281 : (2009) 156 PLR 370
Industrial Disputes Act, 1947 — Section 25F