High Courts08 Sept 2009Dismissed
Rama Fruit Company Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 140 : (2009) 4 RCR(Civil) 389
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 30 of 126
High Courts08 Sept 2009
Yog Raj @ Jog Raj|Ranjit Singh Vs Bhajan Kaur and Others|Bhajan Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 4 AICJ 634 : (2010) 1 RCR(Civil) 202
Motor Vehicles Act, 1988 — Section 173, 2(30)
High Courts08 Sept 2009
Central Tool Room Vs Presiding Officer, Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 586
High Courts07 Sept 2009Dismissed
Ajit Kumar and Others Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 124 FLR 1072 : (2010) 3 LLJ 487 : (2010) 157 PLR 353 : (2010) 1 RCR(Civil) 562
Industrial Disputes Act, 1947 — Section 25F
High Courts07 Sept 2009Dismissed
R.S. Malik Vs Krishan Mohan, IAS and Others
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 388 : (2010) 1 RCR(Civil) 76
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7(i), 7(iv)(f)
High Courts07 Sept 2009
Haryana State Electronics Development Corporation Limited Vs Mrs. Shashi Kapoor and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 288
Registration Act, 1908 — Section 17, 49Stamp Act, 1899 — Section 29, 33, 35, 36
High Courts07 Sept 2009Dismissed
Bindra Contractors Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 321 ITR 269
Income Tax Act, 1961 — Section 139
High Courts07 Sept 2009Dismissed
Lakhwinder Kumar and Others Vs Pavitter Kaur (dead) through L.Rs. and Others
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Civil) 279 : (2010) 1 RCR(Rent) 588
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13B, 13B(1), 13B(3), 18APenal Code, 1860 (IPC) — Section 120B, 148, 149, 323, 380
High Courts05 Sept 2009Dismissed
ICICI Bank Ltd. Vs Saurav Chemicals Ltd.
Punjab And Haryana At Chandigarh · (2010) 153 CompCas 429
Companies Act, 1956 — Section 434, 439
High Courts05 Sept 2009
Rajni Vs Rajeev Dass and Another
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 448
Divorce Act, 1869 — Section 10, 17
High Courts05 Sept 2009Dismissed
Piara Singh Vs Khazan Singh
Punjab And Haryana At Chandigarh · (2009) 156 PLR 584
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts05 Sept 2009Dismissed
Union of India (UOI) and Others Vs Vijender Kumar, JE (Civil) and Others, Suresh Kumar Sharma and Bal Krishan Sharma, JE (E and M) and Others Tek Chand and Smt. S. Poonnammal Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 09 P&H CK 0094
Constitution of India, 1950 — Article 309
High Courts05 Sept 2009
Susheel Kumar @ Sheel Kumar Vs Avtar Singh
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 67801
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173
High Courts05 Sept 2009Allowed
The Executive Engineer, Haryana State Electricity Board, Division Dharuhera, Now Dakshani Haryana Bijlivitran Nigam Limited and Another Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2010) 124 FLR 461 : (2010) 2 LLJ 72 : (2009) 156 PLR 580
Industrial Disputes Act, 1947 — Section 25F
High Courts04 Sept 2009Dismissed
Mata Din Vs Haryana Education Board and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 573 : (2009) 7 SLR 515
Industrial Disputes Act, 1947 — Section 25T
High Courts04 Sept 2009
Smt. Chameli Vs Sube Singh
Punjab And Haryana At Chandigarh · (2009) 156 PLR 578 : (2010) 1 RCR(Criminal) 340
Constitution of India, 1950 — Article 227
High Courts04 Sept 2009Dismissed
Poonam Devi Vs Narinder Kumar
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 614 : (2010) 1 RCR(Civil) 569
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 307, 323, 328, 34, 498A
High Courts04 Sept 2009
Bhupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) LabIC 3235 : (2010) 2 RCR(Civil) 21
Land Acquisition Act, 1894 — Section 11A
High Courts04 Sept 2009
Tikka Singh and another Vs Paramjit Kaur and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 760
High Courts04 Sept 2009
Amar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 359
Constitution of India, 1950 — Article 226Haryana Panchayati Raj Act, 1994 — Section 51(5)