High Courts21 Aug 2009Dismissed
Haryana Vidyut Parsaran Nigam and Another Vs Mayur Industries Ltd.
Punjab And Haryana At Chandigarh · (2010) 158 PLR 275
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 36 of 126
High Courts21 Aug 2009
Ram Sarup Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 1835
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts21 Aug 2009
Jaspal Singh Panch and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 777
High Courts20 Aug 2009Dismissed
Commissioner of Income Tax Vs Mahasabha Gurukul Vidyapeeth
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0247
Income Tax Act, 1961 — Section 10(23C), 11, 12(A), 260A
High Courts20 Aug 2009Allowed
Smt. Chameli and Others Vs Smt. Naresh Kumari and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 55
Transfer of Property Act, 1882 — Section 10, 126
High Courts20 Aug 2009Dismissed
The Haryana State Cooperative Supply and Marketing Federation Limited Vs The Labour Court, Union Territory and Others
Punjab And Haryana At Chandigarh · (2010) 126 FLR 66 : (2010) 2 LLJ 345 : (2009) 156 PLR 290
High Courts20 Aug 2009Allowed
Mohan Lal Sharma Vs Parveen
Punjab And Haryana At Chandigarh · AIR 2010 P&H 65 : (2010) 1 CivCC 418 : (2009) 4 RCR(Civil) 749
Hindu Marriage Act, 1955 — Section 11, 12, 13, 13B, 16Penal Code, 1860 (IPC) — Section 34, 406, 420, 498A
High Courts20 Aug 2009
Daya|Smt. Sushila Vs Ajit
Punjab And Haryana At Chandigarh · (2009) 2 HLR 369 : (2010) 7 RCR(Civil) 1716
High Courts20 Aug 2009Allowed
Parvesh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 2 Crimes 379 : (2009) 156 PLR 630 : (2009) 4 RCR(Criminal) 469 : (2009) 7 SLR 295
Penal Code, 1860 (IPC) — Section 294, 307, 323, 324, 325
High Courts20 Aug 2009Dismissed
Commissioner of Income Tax, Faridabad Vs SSP Ltd.
Punjab And Haryana At Chandigarh · (2010) 328 ITR 643 : (2010) 189 TAXMAN 282
Income Tax Act, 1961 — Section 260A, 271(1)(c)
High Courts20 Aug 2009Dismissed
The Haryana State Federation of Consumers Cooperative Wholesale Stores Ltd. Vs Smt. Sudesh Thakur and Others
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0029
High Courts20 Aug 2009Allowed
Mangal Gir Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts19 Aug 2009Dismissed
Commissioner of Income Tax Vs Patiala Distt. Co-op. Milk Producers' Union Ltd.
Punjab And Haryana At Chandigarh · (2010) 328 ITR 615
Income Tax Act, 1961 — Section 114, 260A
High Courts19 Aug 2009Dismissed
Megh Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts19 Aug 2009Dismissed
Vidya Sagar Vs Mam Chand and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 80 : (2010) 157 PLR 354 : (2011) 1 RCR(Civil) 972
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 136, 215, 227
High Courts19 Aug 2009Dismissed
Daler Singh Vs District Food and Supplies Controller
Punjab And Haryana At Chandigarh · (2009) 156 PLR 446 : (2010) 1 RCR(Civil) 358
Arbitration and Conciliation Act, 1996 — Section 34Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 14, 2, 5, 7
High Courts19 Aug 2009Dismissed
Commissioner of Income Tax Vs Mandeep Singh
Punjab And Haryana At Chandigarh · (2010) 328 ITR 169
Evidence Act, 1872 — Section 114, 143Income Tax Act, 1961 — Section 260A
High Courts19 Aug 2009Dismissed
Baldev Raj Vs Dinesh Kumar and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 442 : (2009) 4 RCR(Civil) 603
Civil Procedure Code, 1908 (CPC) — Section 151Specific Relief Act, 1963 — Section 19, 27Transfer of Property Act, 1882 — Section 52
High Courts19 Aug 2009Dismissed
Faquria @ Bundu and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302, 307, 34
High Courts19 Aug 2009Dismissed
Commissioner of Income Tax Vs Sarvhitkari Education Society
Punjab And Haryana At Chandigarh · (2009) 318 ITR 93
Income Tax Act, 1961 — Section 10, 11, 12, 12A, 2