High Courts03 Aug 2009
Veena Rani Vs Som Parkash
Punjab And Haryana At Chandigarh · (2009) 4 Law Herald 3412 : (2009) 4 RCR(Civil) 817
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6(2)Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 45 of 126
High Courts03 Aug 2009
Field Medical Manekshaw Auditorium and Another Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 124 FLR 98 : (2010) 2 LLJ 220 : (2009) 156 PLR 291
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Aug 2009Dismissed
Commissioner of Income Tax Vs National Institute and Financial Management
Punjab And Haryana At Chandigarh · (2010) 322 ITR 694
Income Tax Act, 1961 — Section 12A, 260A
High Courts03 Aug 2009Dismissed
Adarsh Gupta Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 124 FLR 844 : (2010) 2 LLJ 751 : (2010) 157 PLR 43 : (2010) 1 RCR(Civil) 107
Industrial Disputes Act, 1947 — Section 32, 34
High Courts03 Aug 2009Dismissed
Mohinder Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 929
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Aug 2009Dismissed
Prabhakar Traders Vs Veejay Traders and Others
Punjab And Haryana At Chandigarh · (2010) 2 BC 153 : (2010) 157 PLR 255
Partnership Act, 1932 — Section 19, 19(2)
High Courts31 Jul 2009Allowed
Avery India Limited Vs Presiding Officer, Labour Court-III and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 389 : (2009) 6 SLR 734
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F
High Courts31 Jul 2009Dismissed
The Commissioner of Income Tax Vs R.K. Rice Mills
Punjab And Haryana At Chandigarh · (2009) 319 ITR 173 : (2009) 185 TAXMAN 107
Income Tax Act, 1961 — Section 260A
High Courts31 Jul 2009
Ram Rati Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 576
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(6), 2(g)
High Courts31 Jul 2009
Rai Jasbir Singh and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 155
High Courts31 Jul 2009Dismissed
Commissioner of Income Tax Vs Punjab Energy Development Agency
Punjab And Haryana At Chandigarh · (2010) 323 ITR 463 : (2009) 184 TAXMAN 273
Income Tax Act, 1961 — Section 11, 260A, 4, 80HH
High Courts31 Jul 2009Allowed
The Commissioner of Income Tax Vs Nuware India Ltd.
Punjab And Haryana At Chandigarh · (2009) 319 ITR 165
Income Tax Act, 1961 — Section 260A, 268A, 271
High Courts31 Jul 2009Dismissed
Jugal Kishore and Another Vs Municipal Corporation
Punjab And Haryana At Chandigarh · (2009) 156 PLR 393 : (2009) 4 RCR(Civil) 95
Punjab Municipal Corporation Act, 1976 — Section 269(1)
High Courts31 Jul 2009Dismissed
Gurcharan Singh Vs The Financial Commissioner (Co-Operation) and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 128 : (2009) 4 RCR(Civil) 355
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Jul 2009Allowed
Adhunik Metaliks Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 395 : (2009) 4 RCR(Civil) 242
Railways Act, 1989 — Section 65, 72, 73, 78, 79
High Courts31 Jul 2009
Surender Singh Vs Managing Director, Haryana State Federation of Co-Operative Sugar Mills Limited and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 403 : (2010) 1 RCR(Civil) 438 : (2010) 1 RCR(Civil) 823
Constitution of India, 1950 — Article 226, 227
High Courts31 Jul 2009
Surinder Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 537
Penal Code, 1860 (IPC) — Section 379
High Courts30 Jul 2009
Tejinder Singh Makkar Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0259
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts30 Jul 2009Dismissed
Kulwinder Singh and others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 489
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts30 Jul 2009Dismissed
Anil Kumar and Others Vs Executive Engineer, PWD Public Health, Div. No. 2 and Another
Punjab And Haryana At Chandigarh · (2010) 124 FLR 1073 : (2010) 157 PLR 359 : (2009) 4 RCR(Civil) 289 : (2009) 8 SLR 454
Industrial Disputes Act, 1947 — Section 25F