High Courts31 Oct 2008Dismissed

State of Haryana Vs Dharampal

Punjab And Haryana At Chandigarh · (2009) 153 PLR 166

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 51
High Courts31 Oct 2008Dismissed

Karam Chand Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 153 PLR 196 : (2009) 5 RCR(Criminal) 442

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 60