High Courts31 Oct 2008Allowed

Partap Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 1 Crimes 376 : (2009) 153 PLR 199 : (2009) 2 RCR(Criminal) 355

Criminal Procedure Code, 1973 (CrPC) — Section 313, 386Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 51
High Courts30 Oct 2008Dismissed

Hans Raj Vs Kewal Kishore

Punjab And Haryana At Chandigarh · (2008) 152 PLR 689 : (2009) 2 RCR(Rent) 101

East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts30 Oct 2008Allowed

Raj Kumar @ Raju Vs State of Punjab

Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 838

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 326
High Courts24 Oct 2008Allowed

The State of Haryana Vs Devinder Kumar

Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 682

Criminal Procedure Code, 1973 (CrPC) — Section 102, 161, 173, 313, 366Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364, 411