High Courts22 Oct 2008
SPL Electrotech Pvt. Ltd. Vs Canara Bank and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 692
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 21 of 108
High Courts22 Oct 2008Dismissed
Surinder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 688
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366A, 376
High Courts22 Oct 2008Dismissed
State of Haryana Vs Jagraj Singh and another
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 770
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts22 Oct 2008
Jarnail Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 323 : (2009) 5 RCR(Civil) 606
High Courts21 Oct 2008Dismissed
Raju Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2008) 27 CriminalCC 887
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts21 Oct 2008
Raju Vs State of Hayana
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 778
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54
High Courts21 Oct 2008Allowed
Shreyans Spinning Mills Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 22 VST 192
Punjab General Sales Tax Act, 1948 — Section 21(1)Punjab Value Added Tax Act, 2005 — Section 68
High Courts21 Oct 2008Dismissed
Randhir Singh Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2009) 177 TAXMAN 479
Income Tax Act, 1961 — Section 143, 148, 153, 245D
High Courts21 Oct 2008Dismissed
Divisional Forest Officer and Another Vs Mohd. Hanif
Punjab And Haryana At Chandigarh · (2008) 152 PLR 605 : (2009) 2 RCR(Civil) 527
High Courts21 Oct 2008
S.M.D.R.S.D. College Society and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 617
Punjab Affiliated Colleges (Security of Service of Employees) Act, 1974 — Section 2, 4(3), 4(4)
High Courts21 Oct 2008Allowed
Pushpa Rani and Another Vs Raghubir Singh and Others
Punjab And Haryana At Chandigarh · (2010) ACJ 2149 : (2009) 2 RCR(Civil) 116
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 23 Rule 3, 151Motor Vehicles Act, 1939 — Section 110A
High Courts21 Oct 2008
President Managing Committee Shaheed Kanshi Ram Memorial College Vs K.L.Gupta
Punjab And Haryana At Chandigarh · (2010) 3 LLR 743 : (2010) 5 RCR(Civil) 721
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 43 Rule 1(j)
High Courts21 Oct 2008
Gurbachan Singh Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (2009) 3 PLR 596 : (2009) 1 RCR(Civil) 278
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts21 Oct 2008Allowed
Malla Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 260
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 394(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts21 Oct 2008Allowed
Shrimati Pushpa Rani Vs Shri Raghubir Singh
Punjab And Haryana At Chandigarh · (2009) 154 PLR 578
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 151
High Courts21 Oct 2008
Sher Singh alias Shera Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 474
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 35, 54
High Courts20 Oct 2008
Sandeep Nakra Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 532
High Courts20 Oct 2008Dismissed
The Rajpura Janta Cooperative House Building Society Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 50 : (2009) 3 RCR(Civil) 278
Constitution of India, 1950 — Article 226
High Courts20 Oct 2008Dismissed
Larsen and Toubro Employees Association Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 LLJ 457 : (2009) 3 RCR(Civil) 606
Factories Act, 1948 — Section 2(1), 2(s)
High Courts20 Oct 2008Dismissed
Surjit Singh Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 248 : (2008) 152 PLR 612 : (2009) 5 RCR(Civil) 900 : (2009) 1 RCR(Rent) 128
Registration Act, 1908 — Section 57