High Courts16 Oct 2008Allowed
Executive Engineer, T.R.W. Workshop Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 613
Industrial Disputes Act, 1947 — Section 2, 25F
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 23 of 108
High Courts16 Oct 2008
Pratibha Devi Vs Guru Arjan Dev Public School, Kartarpur, Distt.Jalandhar .
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 814
High Courts16 Oct 2008
Zuber Rice Mills Vs Punjab State Coop.Supply and Marketing Federation Ltd.& Ors.
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 697
High Courts16 Oct 2008Allowed
The State of Himachal Pradesh Vs Ram Piari and Others
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 55 : (2009) 153 PLR 357 : (2009) 1 RCR(Civil) 648 : (2009) 1 RCR(Rent) 67
Transfer of Property Act, 1882 — Section 106, 109
High Courts16 Oct 2008Allowed
Hans Raj Memorial Trust Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 575
High Courts16 Oct 2008Allowed
Gurdip Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2009) 3 PLR 693 : (2009) 3 RCR(Criminal) 398
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts16 Oct 2008Dismissed
Dev Samaj Society Vs Bimla Rani and Others
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 13 : (2008) 154 PLR 235 : (2009) 1 RCR(Civil) 804 : (2009) 1 RCR(Rent) 179
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts16 Oct 2008Dismissed
Rishi Lal Goel Vs Nand Kishore Gupta and Others
Punjab And Haryana At Chandigarh · (2008) 30 CriminalCC 93
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts16 Oct 2008
Commissioner of Income Tax, Faridabad Vs Sabharwal Electronics
Punjab And Haryana At Chandigarh · (2008) 10 P&H CK 0026
Income Tax Act, 1961 — Section 158BD
High Courts15 Oct 2008Dismissed
State of Punjab Vs Bhagat Singh and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 404 : (2009) 2 RCR(Civil) 243
Land Acquisition Act, 1894 — Section 18, 4, 9
High Courts15 Oct 2008
Maluk Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 154 PLR 272 : (2009) 2 RCR(Criminal) 837
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts15 Oct 2008Dismissed
Om Parkash Harbans Lal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 177 TAXMAN 291
Income Tax Act, 1961 — Section 132, 139, 148, 260A, 68
High Courts15 Oct 2008Dismissed
Madan Mohan Lall Aggarwal Vs Ajay Jain and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 83
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4
High Courts04 Oct 2008Dismissed
Nanhe Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 694
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts04 Oct 2008
Awantika Didwania Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 70
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts04 Oct 2008Dismissed
Mohinder Singh and Others Vs State
Punjab And Haryana At Chandigarh · (2009) 153 PLR 175
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 120B, 304B, 498A
High Courts04 Oct 2008Allowed
Harinder Singh Sharma @ Balli Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 736
Criminal Procedure Code, 1973 (CrPC) — Section 319, 438Penal Code, 1860 (IPC) — Section 306, 34
High Courts04 Oct 2008Allowed
Jugal Kishore Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 23
Constitution of India, 1950 — Article 226
High Courts04 Oct 2008Dismissed
Chandan Vs Inder Singh and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 572
Transfer of Property Act, 1882 — Section 54
High Courts04 Oct 2008Dismissed
Mukhtiar Kaur Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2009) 153 PLR 292 : (2010) 1 RCR(Criminal) 77602
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357, 428Penal Code, 1860 (IPC) — Section 167, 304B, 306