High Courts04 Oct 2008Dismissed
Avtar Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 3 PLR 698 : (2009) 2 RCR(Criminal) 717
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 24 of 108
High Courts04 Oct 2008Dismissed
Rulda Singh Vs Gurdip Singh
Punjab And Haryana At Chandigarh · (2009) 154 PLR 261 : (2009) 1 RCR(Civil) 953
Guardians and Wards Act, 1890 — Section 25
High Courts04 Oct 2008Dismissed
Kewal Krishan Jindal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 36 : (2009) 1 RCR(Civil) 471
Constitution of India, 1950 — Article 226, 227
High Courts04 Oct 2008Dismissed
Aroor Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 460
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2(xv), 2(xvi), 35, 54
High Courts04 Oct 2008Dismissed
National Insurance Co. Ltd. Vs Raj Rani and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 1684 : (2008) 152 PLR 539 : (2009) 1 RCR(Civil) 557
Motor Vehicles Act, 1988 — Section 149, 66
High Courts03 Oct 2008Dismissed
Om Parkash and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 2009 P&H 40 : (2009) 153 PLR 267 : (2009) 1 RCR(Civil) 477
Constitution of India, 1950 — Article 213Representation of the People Act, 1951 — Section 38
High Courts03 Oct 2008
Rajesh Bhatia Vs Ashwani Azad & Ors.
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 692
High Courts03 Oct 2008
Avnash Rani and Another Vs The Additional Deputy Commissioner-Cum-Registrar and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 35 : (2009) 1 ILR (P&H) 555 : (2008) 152 PLR 564 : (2009) 5 RCR(Civil) 631 : (2009) 106 RD 129
Registration Act, 1908 — Section 23, 24, 25, 26, 36
High Courts03 Oct 2008Allowed
Vijay Oil Co. Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 153 PLR 307
High Courts03 Oct 2008Dismissed
Friends Trading Co. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2010) 254 ELT 652
Customs Act, 1962 — Section 12, 130Sales of Goods Act, 1932 — Section 27
High Courts03 Oct 2008Allowed
B.P. Bansal and others Vs Mohinder Kumar
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 356
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)(b), 195(3), 195(b), 340Industrial Disputes Act, 1947 — Section 11, 11(3), 38Penal Code, 1860 (IPC) — Section 163, 193, 228, 453, 463
High Courts03 Oct 2008Allowed
Dinesh @ Chucha Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 740
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 452
High Courts03 Oct 2008Dismissed
Kulwant Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 32 : (2009) 4 RCR(Civil) 498
Penal Code, 1860 (IPC) — Section 323, 324, 34, 427, 452
High Courts03 Oct 2008
Ajay Singh Kinha Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Civil) 959
High Courts01 Oct 2008
Harinder Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 91 : (2009) 1 RCR(Civil) 737
Stamp Act, 1899 — Section 47A
High Courts01 Oct 2008Allowed
Vikram Chib Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 1069 : (2009) 154 PLR 78 : (2009) 1 RCR(Civil) 583
Haryana Urban Development Authority Act, 1977 — Section 42
High Courts01 Oct 2008
Om Parkash Aggarwal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 1 LLR 12 : (2009) 5 RCR(Civil) 207
High Courts01 Oct 2008
Man Singh and another Vs Sumer Singh and others
Punjab And Haryana At Chandigarh · (2009) 2 CCC 501 : (2009) 2 CivCC 501 : (2009) 3 LLR 628 : (2009) 1 PLR 564 : (2008) 4 PLR 543 : (2009) 1 RCR(Civil) 125
High Courts01 Oct 2008Allowed
Indian Oil Corporation Limited Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Civil) 620 : (2009) 21 VST 10
Constitution of India, 1950 — Article 301, 302, 303, 304
High Courts01 Oct 2008Dismissed
Kulwinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 666 : (2009) 3 SLR 638
Constitution of India, 1950 — Article 226, 227