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COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2008

2,153 judgments · page 108 of 108

High Courts07 Jan 2008Allowed

Raj Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 312

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
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High Courts07 Jan 2008Allowed

Dharam Pal Vs Union Territory

Punjab And Haryana At Chandigarh · (2008) 2 ALT(Cri) 32 : (2008) CriLJ 1716

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 52
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High Courts07 Jan 2008Dismissed

Nirmal Singh Vs Gurvinder Kaur and Others

Punjab And Haryana At Chandigarh · (2008) 2 PLR 791 : (2008) 2 RCR(Civil) 66 : (2008) 1 RCR(Criminal) 970

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 26
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High Courts07 Jan 2008Dismissed

Mrs. Preeti Vs Manmohan Singh and Another

Punjab And Haryana At Chandigarh · (2008) 3 CivCC 261 : (2008) 151 PLR 591 : (2008) 2 RCR(Civil) 185 : (2008) 1 RCR(Rent) 307

East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)A
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High Courts07 Jan 2008Dismissed

Gurnam Singh Vs Prabh Dayal Saini

Punjab And Haryana At Chandigarh · (2009) 153 PLR 2 : (2008) 4 RCR(Civil) 921 : (2008) 4 RCR(Criminal) 972

Negotiable Instruments Act, 1881 (NI) — Section 138
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