High Courts14 Jan 2008Allowed
Asgar Khan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0097
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 106 of 108
High Courts14 Jan 2008Dismissed
The Commissioner, Central Excise Vs Simplex Pharma Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2008) 126 ECC 104 : (2008) 152 ECR 104 : (2008) 229 ELT 504
Central Excises and Salt Act, 1944 — Section 11B, 12A, 3, 5ACustoms Tariff Act, 1975 — Section 3, 35G
High Courts14 Jan 2008Dismissed
Surinder Kumar Vs Mohan Lal and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 70
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106
High Courts14 Jan 2008Dismissed
Anil Sabharwal and Another Vs Arun Sabharwal and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 157 : (2008) 2 CivCC 690 : (2008) 2 PLR 481 : (2008) 2 RCR(Civil) 222
Trade Marks Act, 1999 — Section 134
High Courts11 Jan 2008Dismissed
Harbans Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 308
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts11 Jan 2008
Jagtar Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 1056
Penal Code, 1860 (IPC) — Section 34, 420, 467, 468, 471
High Courts11 Jan 2008
Sewa Singh and another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 201, 302, 304, 34, 364
High Courts11 Jan 2008Dismissed
Subhash Tyagi Vs Financial Commissioner and Principal Secretary to Government of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 465 : (2008) 2 RCR(Civil) 60
Constitution of India, 1950 — Article 226, 227
High Courts11 Jan 2008
Union of India (UOI) Vs Fauja Singh
Punjab And Haryana At Chandigarh · (2008) 151 PLR 737 : (2008) 3 RCR(Civil) 469
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 23, 28
High Courts11 Jan 2008Dismissed
Amritpal Singh Vs Satwinder Kaur
Punjab And Haryana At Chandigarh · (2008) 1 DMC 233
Hindu Marriage Act, 1955 — Section 12
High Courts11 Jan 2008Allowed
Jamiat Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 1032
Criminal Procedure Code, 1973 (CrPC) — Section 420, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts11 Jan 2008
Balwan Vs Panchayati Piao Dharamshala and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0110
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts11 Jan 2008Dismissed
Tejinder Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 420
High Courts11 Jan 2008
Delhi-Assam Roadways Corpn. Ltd. Vs Sita Ram Aggarwal and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 727
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Jan 2008Allowed
Darshan Ram alias Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Negotiable Instruments Act, 1881 (NI) — Section 15
High Courts11 Jan 2008Allowed
Ishwar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 468
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts10 Jan 2008Allowed
Jit Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0277
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts10 Jan 2008
Raj Kumar Vs Shri Rattan P. Wattal IAS, Director General, Sports Authority of India and others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0248
Contempt of Courts Act, 1971 — Section 2(c)Penal Code, 1860 (IPC) — Section 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts10 Jan 2008Allowed
Anand Parkash and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) CriLJ 1825 : (2008) 2 RCR(Criminal) 335 : (2009) 2 SLR 480
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313, 4Evidence Act, 1872 — Section 154Prevention of Corruption Act, 1988 — Section 12, 13, 7
High Courts10 Jan 2008Allowed
Moi Engineering Limited Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 21 VST 445
Punjab Value Added Tax Act, 2005 — Section 68