High Courts29 Sept 2008Dismissed
Manjeet Kaur Vs Punjab Sales Corporation
Punjab And Haryana At Chandigarh · (2009) 153 PLR 243 : (2008) 4 RCR(Civil) 880 : (2008) 2 RCR(Rent) 519
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 26 of 108
High Courts26 Sept 2008Dismissed
Amin Chand and Others Vs Sukhbir Singh
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 392 : (2009) 153 PLR 102 : (2009) 4 RCR(Civil) 894 : (2008) 4 RCR(Civil) 894
Civil Procedure Code, 1908 (CPC) — Section 100Customs Act, 1962 — Section 3
High Courts26 Sept 2008Dismissed
Manjit Kaur and Others Vs Punjab State Election Commission and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 56 : (2009) 5 RCR(Civil) 443
Constitution of India, 1950 — Article 226
High Courts26 Sept 2008Allowed
Shreyans Industries Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 18 VST 493
Central Sales Tax Act, 1956 — Section 9(2)Punjab Value Added Tax Act, 2005 — Section 68
High Courts26 Sept 2008Dismissed
Iqbal Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 55 : (2009) 3 RCR(Civil) 528
Punjab Co-operative Societies Act, 1961 — Section 26A
High Courts26 Sept 2008Dismissed
Surjit Singh Vs Central Adminsitrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 30 : (2009) 5 SLR 367
High Courts25 Sept 2008Dismissed
Commissioner of Income Tax, Panchkula Vs Iqbal Singh and Co.
Punjab And Haryana At Chandigarh · (2009) 180 TAXMAN 355
Income Tax Act, 1961 — Section 145(1), 271(1)(c)
High Courts25 Sept 2008Dismissed
Dharamvir and Others Vs Khazanchi Dass
Punjab And Haryana At Chandigarh · (2009) 153 PLR 282
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Sept 2008Allowed
Commissioner of Income Tax Vs Pearey Lal and Sons (EP) Ltd.
Punjab And Haryana At Chandigarh · (2009) 223 CTR 282 : (2009) 308 ITR 438 : (2009) 177 TAXMAN 302
Income Tax Act, 1961 — Section 115WD, 115WE, 142, 143, 147
High Courts25 Sept 2008Dismissed
Guru Nanak Dev Universal Brotherhood Society Vs Shriomani Gurudwara Prabandhak Committee and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 148 : (2009) 3 PLR 779 : (2009) 1 RCR(Civil) 665
Contract Act, 1872 — Section 23Sikh Gurdwaras Act, 1925 — Section 70
High Courts25 Sept 2008
M/s. Shobit Polyclinic Private Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 09 P&H CK 0166
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Sept 2008Dismissed
Dr. Saroj Sethi and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 66
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 201, 304A, 34
High Courts25 Sept 2008Dismissed
Suleman Vs S.D.O. Uttar Haryana Bijli Vitran Nigam Ltd.
Punjab And Haryana At Chandigarh · (2008) 152 PLR 283
High Courts25 Sept 2008Dismissed
Surjit Singh Vs Nanak Singh
Punjab And Haryana At Chandigarh · (2008) 152 PLR 276 : (2009) 5 RCR(Civil) 191
High Courts25 Sept 2008
Atlas Cycles (Haryana) Ltd. Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 89
High Courts25 Sept 2008Allowed
Col. Umesh Kumar Vs Mohinder Parkash
Punjab And Haryana At Chandigarh · (2009) 153 PLR 88
Constitution of India, 1950 — Article 14
High Courts25 Sept 2008Dismissed
Uplaksh Metal Industries Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 309 ITR 61 : (2009) 177 TAXMAN 145
Income Tax Act, 1961 — Section 254, 260A
High Courts25 Sept 2008Allowed
Tajvir and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 333 : (2009) 1 SLR 490
High Courts25 Sept 2008
Ass Mohammad Vs Mohammad Hanif and Another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 708 : (2009) 3 RCR(Civil) 635
Transfer of Property Act, 1882 — Section 59
High Courts25 Sept 2008
M/s Shobit Polyclinic Private Ltd. Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 108 : (2008) 4 RCR(Civil) 802 : (2008) 4 RCR(Criminal) 840
Negotiable Instruments Act, 1881 (NI) — Section 138