COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2008

2,153 judgments · page 22 of 108

High Courts20 Oct 2008Allowed

Karnail Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 32

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 51

High Courts20 Oct 2008Allowed

Isham Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 692

Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7

High Courts20 Oct 2008Dismissed

State of Punjab Vs Kashmir Singh

Punjab And Haryana At Chandigarh · (2008) 27 CriminalCC 923

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15

High Courts17 Oct 2008Dismissed

Haryana Warehousing Corporation Vs Assistant Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2010) 328 ITR 23

Income Tax Act, 1961 — Section 10(29), 260A

High Courts17 Oct 2008Dismissed

Estate Officer, Haryana Urban Development Authority and Others Vs Hem Raj

Punjab And Haryana At Chandigarh · (2008) 152 PLR 610

High Courts17 Oct 2008

Darshan Lal Vs Jaswant Singh

Punjab And Haryana At Chandigarh · (2009) 1 CivCC 610 : (2009) 3 PLR 581 : (2009) 1 RCR(Civil) 250 : (2008) 2 RCR(Rent) 531

East Punjab Urban Rent Restriction Act, 1949 — Section 13

High Courts17 Oct 2008

Dhyan Singh and Another Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2009) ACJ 1263 : AIR 2009 P&H 56 : (2008) 152 PLR 550 : (2009) 2 RCR(Civil) 26

Fatal Accidents Act, 1855 — Section 1, 1A, 2Hindu Succession Act, 1956 — Section 8Railways Act, 1989 — Section 123, 124, 124A, 13, 15

High Courts17 Oct 2008

Som Nath Vs Pankaj

Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 73 : (2009) 2 LLR 9 : (2009) 3 PLR 109 : (2009) 2 RCR(Civil) 678 : (2009) 1 RCR(Rent) 422

High Courts17 Oct 2008

Dharambir Singh (deceased) etc. Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 665

High Courts17 Oct 2008

Balraj Singh & Anr. Vs Sharanjit Singh & Ors.

Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 694

High Courts17 Oct 2008

Kashmir Kaur Vs Sardul Singh

Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 698

High Courts17 Oct 2008Dismissed

Nancy College of Education and Another Vs National Council for Teacher Education and Another

Punjab And Haryana At Chandigarh · AIR 2009 P&H 101 : (2008) 152 PLR 545

National Council for Teacher Education Act, 1993 — Section 15, 28, 3, 33

High Courts17 Oct 2008Allowed

Life Insurance Corporation of India Vs Permanent Lok Adalat and Another

Punjab And Haryana At Chandigarh · (2010) ACJ 409 : (2009) 1 ILR (P&H) 564 : (2008) 152 PLR 651

Contract Act, 1872 — Section 17, 19, 45Contract Labour (Regulation and Abolition) Act, 1970 — Section 19Insurance Act, 1938 — Section 45

High Courts17 Oct 2008Allowed

S.P. Arora, State Public Information Officer-Cum-Estate Officer, HUDA Vs State Information Commission and Others

Punjab And Haryana At Chandigarh · AIR 2009 P&H 53 : (2008) 152 PLR 557 : (2009) 1 RCR(Civil) 237

Right to Information Act, 2005 — Section 19, 19(1)

High Courts17 Oct 2008

Commissioner of Wealth-tax Vs Kanhi Ram Sihi

Punjab And Haryana At Chandigarh · (2009) 178 TAXMAN 439

Land Acquisition Act, 1894 — Section 18Wealth Tax Act, 1957 — Section 27

High Courts17 Oct 2008Dismissed

Dr. S.S. Mann Vs A.K. Sharma

Punjab And Haryana At Chandigarh · (2009) 2 CivCC 472 : (2009) 1 RCR(Civil) 738 : (2009) 1 RCR(Rent) 117

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(i)

High Courts17 Oct 2008Dismissed

M/s. The Malt Co. (India) Ltd. Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 99

Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 — Section 9Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13

High Courts16 Oct 2008

Raju and Others Vs Chowdhary Ram

Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 96

High Courts16 Oct 2008Allowed

Dr. Raj Kumar Sindhu Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 500

High Courts16 Oct 2008Dismissed

Commissioner of Income Tax Vs Eveline International

Punjab And Haryana At Chandigarh · (2009) 179 TAXMAN 260

Income Tax Act, 1961 — Section 260A