COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2008

2,153 judgments · page 17 of 108

High Courts05 Nov 2008Allowed

Bahadur Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 774

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 51, 52, 55, 57

High Courts05 Nov 2008Allowed

Commissioner of Income Tax Vs Mahavir Spinning Mills Ltd.

Punjab And Haryana At Chandigarh · (2009) 308 ITR 445

Income Tax Act, 1961 — Section 260A, 80HHC, 80M

High Courts04 Nov 2008

Mamo Devi Vs Sushil Kumar & Others

Punjab And Haryana At Chandigarh · (2009) 1 AICJ 598 : (2009) 1 RCR(Civil) 734

High Courts04 Nov 2008Allowed

M/s. Kohinoor Seeds Fields India Pvt. Ltd. Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2008) 11 P&H CK 0157

Punjab Agricultural Produce Markets Act, 1961 — Section 6(3)

High Courts04 Nov 2008Dismissed

State Vs Surender and another

Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 8

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B, 114

High Courts04 Nov 2008Dismissed

Commissioner of Income Tax Vs Max India Ltd.

Punjab And Haryana At Chandigarh · (2009) 319 ITR 68 : (2009) 178 TAXMAN 196

Income Tax Act, 1961 — Section 2, 260A, 41, 48, 50

High Courts04 Nov 2008Dismissed

Kartar Singh and Another Vs Dilber Singh (dead) through Legal Representatives

Punjab And Haryana At Chandigarh · (2009) 156 PLR 1 : (2009) 3 RCR(Civil) 253

Evidence Act, 1872 — Section 67Succession Act, 1925 — Section 59

High Courts04 Nov 2008Allowed

Apeejay Education Society and Another Vs Haryana Urban Development Authority and Others

Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 760 : (2009) 5 RCR(Civil) 676

Constitution of India, 1950 — Article 226Haryana School Education Rules, 2003 — Rule 4Haryana Urban Development Authority Act, 1977 — Section 17(3)

High Courts04 Nov 2008

State/Joginder Singh Vs Surender and another

Punjab And Haryana At Chandigarh · (2008) 11 P&H CK 0102

High Courts04 Nov 2008

Hari Ram Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 635

High Courts04 Nov 2008

Vijay Kumar Chopra and Others Vs Smt. Sudarshan Chopra and Others Smt. Sudarshan Chopra and Others Vs Vijay Kumar Chopra and Others

Punjab And Haryana At Chandigarh · (2009) 147 CompCas 267 : (2009) 153 PLR 149

COMPANIES ACT, 1956 — Section 10F, 397, 398, 402, 403

High Courts04 Nov 2008Dismissed

Balwinder Kaur Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2010) ACJ 117 : (2009) 153 PLR 368 : (2009) 2 RCR(Civil) 61 : (2009) 2 RCR(Criminal) 104

Medical Termination of Pregnancy Act, 1971 — Section 3

High Courts04 Nov 2008Dismissed

Union Territory of Chandigarh Vs Ashok Thakur

Punjab And Haryana At Chandigarh · (2009) 153 PLR 197

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

High Courts04 Nov 2008Dismissed

Jagroop Singh and Others Vs Boriai Khan (dead) through LRs. and Others

Punjab And Haryana At Chandigarh · (2009) 2 CivCC 15 : (2009) 3 PLR 807 : (2009) 1 RCR(Civil) 697

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97

High Courts04 Nov 2008Dismissed

Amrit Lal Mahajan Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2009) 154 PLR 105 : (2009) 1 RCR(Civil) 322

High Courts04 Nov 2008

Vinay Kumar Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 586 : (2009) 154 PLR 811 : (2009) 2 RCR(Civil) 156

High Courts04 Nov 2008Dismissed

State Vs Surender and Another

Punjab And Haryana At Chandigarh · (2008) 28 CriminalCC 614

Penal Code, 1860 (IPC) — Section 304B, 498A

High Courts04 Nov 2008Dismissed

Jarnail Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 543

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 114, 118, 133, 59Penal Code, 1860 (IPC) — Section 120B, 120B, 366, 376, 376(2)(g)

High Courts04 Nov 2008Dismissed

Phool Chand Vs Mohinder Singh and Others

Punjab And Haryana At Chandigarh · (2008) 11 P&H CK 0020

Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 323, 34

High Courts03 Nov 2008Dismissed

Commissioner of Income Tax Vs Hanuman Oil and General Mills

Punjab And Haryana At Chandigarh · (2009) 184 TAXMAN 500

Income Tax Act, 1961 — Section 260A