High Courts10 Nov 2008Dismissed
Shree Ganpati Embroidery (P.) Ltd. Vs Commissioner of Income Tax-II
Punjab And Haryana At Chandigarh · (2009) 178 TAXMAN 176
Income Tax Act, 1961 — Section 133A, 143, 145, 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 16 of 108
High Courts10 Nov 2008Dismissed
Jang Bahadur and Others Vs Manjit Kaur
Punjab And Haryana At Chandigarh · (2009) 3 PLR 711 : (2009) 3 RCR(Civil) 25
Succession Act, 1925 — Section 63
High Courts10 Nov 2008Dismissed
Vijay Gupta etc. Vs Smt. Leela Devi
Punjab And Haryana At Chandigarh · (2009) 154 PLR 257 : (2009) 1 RCR(Civil) 942 : (2009) 1 RCR(Rent) 185
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts07 Nov 2008
Smt. Hira Devi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 697 : (2009) 2 RCR(Civil) 235
Punjab Regional and Town Planning and Development Act, 1995 — Section 46(1)
High Courts07 Nov 2008
Pritam Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 2 AICLR 373 : (2009) 1 RCR(Criminal) 497
High Courts07 Nov 2008
Main Pal and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 834
High Courts07 Nov 2008
Indian Oil Corporation Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 19 VST 529
Haryana Value Added Tax Act, 2003 — Section 33(8)
High Courts07 Nov 2008Dismissed
Astra Lighting Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 19 VST 100
Punjab Value Added Tax Act, 2005 — Section 68
High Courts06 Nov 2008Allowed
Amandeep Singh Gill Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 737 : (2009) 1 RCR(Civil) 466
Constitution of India, 1950 — Article 226, 227
High Courts06 Nov 2008
Divisional Forest Officer Vs Jagat Singh and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 586 : (2010) 2 RCR(Civil) 196 : (2010) 4 SLR 390
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts06 Nov 2008
Champa Rani & another Vs Dhandev Singh & others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 716
High Courts06 Nov 2008Dismissed
Pawan Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 726 : (2009) 1 RCR(Civil) 415
High Courts06 Nov 2008
Kirpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 11 P&H CK 0029
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 411
High Courts06 Nov 2008
District Town Planner and another Vs Hukam Singh and another
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 835
High Courts05 Nov 2008Dismissed
Ajit Kumar Jain (deceased, through L.Rs.) Vs Atul Kumar Jain
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 123 : (2009) 1 RCR(Civil) 67 : (2008) 2 RCR(Rent) 581
High Courts05 Nov 2008Dismissed
Amarbir Singh Walia Vs Union Territory of Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 62
High Courts05 Nov 2008Dismissed
Mohali Auto Craft Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 699
Stamp Act, 1899 — Section 47A
High Courts05 Nov 2008Dismissed
Bharat Petroleum Corporation Limited Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 19 VST 118
Punjab Value Added Tax Rules, 2005 — Rule 21(1), 21(2)
High Courts05 Nov 2008Allowed
Major Bhupinder Singh Grewal Vs Punjab Roadyways Pathankot and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 2437 : (2009) 153 PLR 164 : (2009) 4 RCR(Civil) 485
High Courts05 Nov 2008
Raghu Nath Gupta and Others Vs Punjab Urban Development and Planing Authority and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 95 : (2009) 1 RCR(Civil) 770