High Courts17 Nov 2008Allowed

Bhura Ram Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 791

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts14 Nov 2008Dismissed

Sarabjeet Kaur Vs Gurmeet Kaur

Punjab And Haryana At Chandigarh · (2009) 153 PLR 408 : (2010) 5 RCR(Civil) 723

Evidence Act, 1872 — Section 68Hindu Adoptions and Maintenance Act, 1956 — Section 7Specific Relief Act, 1963 — Section 34, 7