High Courts14 Nov 2008Allowed
Mewa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 224
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 57
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 15 of 108
High Courts12 Nov 2008
Bhajan Kaur and Others Vs Tarlok Singh
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 880 : (2009) 156 PLR 482 : (2009) 3 RCR(Civil) 609
Negotiable Instruments Act, 1881 (NI) — Section 118A
High Courts12 Nov 2008Allowed
Balwinder Singh alias Billa Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 730
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 52, 55, 57
High Courts12 Nov 2008
Balbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 449
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 16(1)(a)(i)
High Courts12 Nov 2008Dismissed
Inderjeet Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 413 : (2009) 5 RCR(Civil) 654
Haryana Co-operative Societies Act, 1984 — Section 28(3)
High Courts12 Nov 2008
Laxmi Narayan Vs Hari Krishan
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 367
Arbitration Act, 1940 — Section 17
High Courts12 Nov 2008Dismissed
Ujagar Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 308 ITR 364
Income Tax Act, 1961 — Section 269UC, 269UD, 269UE
High Courts12 Nov 2008Dismissed
K.S. Jhamb Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 89 : (2009) 154 PLR 576 : (2009) 2 RCR(Civil) 341
Stamp Act, 1899 — Article 23 Schedule 1, 47A
High Courts12 Nov 2008Dismissed
Nabha Industries Ltd. Vs Punjab State Industrial Development Corporation and Another
Punjab And Haryana At Chandigarh · (2010) 154 CompCas 646 : (2010) 3 CompLJ 93
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts12 Nov 2008
Freedom Info Systems Vs Bharat Sanchar Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2009) 12 Vat Reporter 36 : (2009) 22 VST 440
Punjab Value Added Tax Act, 2005 — Section 27
High Courts12 Nov 2008
Joginder Ram and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 495
Criminal Procedure Code, 1973 (CrPC) — Section 391, 482Penal Code, 1860 (IPC) — Section 323, 498A
High Courts12 Nov 2008Allowed
Tej Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 286 : (2009) 2 RCR(Civil) 607
Punjab Panchayati Raj Act, 1994 — Section 11, 12
High Courts11 Nov 2008
Piara Singh Bhaniara Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 766 : (2009) 1 RCR(Civil) 564
Constitution of India, 1950 — Article 226
High Courts11 Nov 2008Allowed
Gurnam Singh Vs Roshan Lal
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 642 : (2009) 3 PLR 562 : (2009) 1 RCR(Civil) 61 : (2008) 2 RCR(Rent) 595
High Courts11 Nov 2008Dismissed
Swaran Singh Vs Charanjit Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 454 : (2009) 2 RCR(Civil) 80
Hindu Succession Act, 1956 — Section 23
High Courts11 Nov 2008
Dr. Miss Maltibatra Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 1029
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 12
High Courts11 Nov 2008
Rajinder Kumar Verma Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2009) 181 TAXMAN 215
Income Tax Act, 1961 — Section 132
High Courts11 Nov 2008Allowed
Sukhdev Singh @ Gogi Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 11 P&H CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts10 Nov 2008Dismissed
Mohini Chawla Vs Subhash Chander Chawla
Punjab And Haryana At Chandigarh · AIR 2009 P&H 33
Hindu Marriage Act, 1955 — Section 13
High Courts10 Nov 2008
Jugal Kishore Somani Vs Raja Ram
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 637 : (2009) 1 RCR(Rent) 217