High Courts24 Apr 2007Dismissed
Isham Singh Vs Tara Devi
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 79
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204(2)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 65 of 93
High Courts24 Apr 2007
Mahabir and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 141, 148, 149, 302, 323
High Courts24 Apr 2007
Rati Ram Vs Shish Ram and others
Punjab And Haryana At Chandigarh · (2007) 3 PLR 265 : (2007) 5 RCR(Civil) 805
High Courts24 Apr 2007Dismissed
Ved Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 163Penal Code, 1860 (IPC) — Section 361, 363
High Courts24 Apr 2007
Malkiat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 395
Opium Act, 1878 — Section 9
High Courts24 Apr 2007Dismissed
Balbir Kaur Vs Punjab State Electricity Board and Another
Punjab And Haryana At Chandigarh · (2007) 114 FLR 944 : (2007) 147 PLR 43
Constitution of India, 1950 — Article 226
High Courts24 Apr 2007Allowed
Ishwar Chand and Others Vs Jai Parkash and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 669 : (2007) 147 PLR 100
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts24 Apr 2007Dismissed
Radhey Shyam Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2007) 4 PLR 629
High Courts24 Apr 2007Dismissed
Union of India (UOI) Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) CriLJ 4263 : (2007) 4 RCR(Criminal) 102
Penal Code, 1860 (IPC) — Section 279, 427, 80Railways Act, 1989 — Section 137, 138, 139, 141, 142
High Courts23 Apr 2007
Jaswinder Kumar Vs Smt. Simla Bai and Others
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Civil) 684
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts23 Apr 2007Dismissed
Bhupinder Singh Vs Ram Niwas and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 230 : (2007) 2 RCR(Rent) 90
High Courts23 Apr 2007
Shiv Shankar Construction Company Vs The Engineer-in-Chief and Others
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0091
Arbitration and Conciliation Act, 1996 — Section 11
High Courts23 Apr 2007Dismissed
Bimal Yadav Vs Bhushan Kumar Bansal
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 690 : (2007) 4 PLR 231 : (2007) 2 RCR(Rent) 95
High Courts23 Apr 2007
Kirpal Singh and Others Vs Satish Kumar Sabharwal and Others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 112 : (2007) 147 PLR 209 : (2007) 3 RCR(Civil) 787
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts23 Apr 2007Dismissed
Amar Nath Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0081
Penal Code, 1860 (IPC) — Section 302
High Courts23 Apr 2007
Amit Jain Vs Taruna Jain
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 188 : (2007) 147 PLR 114 : (2007) 3 RCR(Civil) 785
Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 406, 498A
High Courts23 Apr 2007
Kuldeep Singh Vs Gram Panchayat, Village Jassaran
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Civil) 56
High Courts23 Apr 2007Dismissed
R.K. Bhatia Vs Harbir Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 280 : (2007) 2 RCR(Rent) 314
High Courts23 Apr 2007
Balwant Singh Vs Punjab Agricultural University and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 33
Constitution of India, 1950 — Article 226
High Courts23 Apr 2007Allowed
Jarnail Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 597
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 101, 307, 308, 323, 324