High Courts18 Apr 2007Allowed
Hans Raj and Another Vs Anil Sachdeva and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 207 : (2007) 3 RCR(Civil) 784
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 67 of 93
High Courts18 Apr 2007Dismissed
Gopal Krishan Vs General Public and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 174 : (2008) 149 PLR 129
Succession Act, 1925 — Section 372
High Courts18 Apr 2007Dismissed
Gurdas Singh and Others Vs Dalbir Singh and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 824 : (2007) 3 RCR(Civil) 638
High Courts18 Apr 2007Dismissed
Sanjay Yadav Vs Anita Yadav
Punjab And Haryana At Chandigarh · AIR 2007 P&H 136 : (2007) 4 CivCC 396 : (2007) 147 PLR 594 : (2007) 3 RCR(Civil) 212
Hindu Marriage Act, 1955 — Section 13
High Courts18 Apr 2007Dismissed
Pappu alias Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 375, 376
High Courts18 Apr 2007Allowed
Dhira Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 743
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 458
High Courts18 Apr 2007
Sukh Singh alias Sukhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0002
Penal Code, 1860 (IPC) — Section 302, 304, 313, 323, 325
High Courts17 Apr 2007Allowed
Banwari Lal Vs Shri Sundra
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 339 : (2007) 3 RCR(Civil) 404
Specific Relief Act, 1963 — Section 20
High Courts17 Apr 2007Dismissed
Ujaggar Mal alias Jaggar Mal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 309
High Courts17 Apr 2007Dismissed
Ram Chander Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 691
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Apr 2007Allowed
Tarlochan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 791
Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 182, 195(1)(a), 195(1)(b)Penal Code, 1860 (IPC) — Section 182, 193, 211, 420
High Courts17 Apr 2007Allowed
Multivac India Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 707
Constitution of India, 1950 — Article 226
High Courts17 Apr 2007Dismissed
Mohinder Singh Vs Union Territory
Punjab And Haryana At Chandigarh · AIR 2007 P&H 149 : (2007) 146 PLR 597
Land Acquisition Act, 1894 — Section 18, 4, 54
High Courts17 Apr 2007
Dharampal Singh Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0089
High Courts17 Apr 2007Allowed
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) CriLJ 3021 : (2007) 3 RCR(Criminal) 750
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7
High Courts17 Apr 2007Dismissed
National Insurance Company Limited Vs Sadhu Singh and Others
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0080
Motor Vehicles Act, 1988 — Section 149, 163A, 19, 20, 21
High Courts17 Apr 2007
Oriental Insurance Company Limited Vs Sudesh Bansi
Punjab And Haryana At Chandigarh · (2007) 2 ILR (P&H) 385 : (2007) 3 PLR 282 : (2007) 4 RCR(Civil) 58 : (2007) 2 RCR(Rent) 296
High Courts17 Apr 2007
J.S. Khorana Vs Rajesh Chaudhary
Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 724 : (2007) 3 PLR 276 : (2007) 3 RCR(Civil) 80 : (2007) 1 RCR(Rent) 568
High Courts17 Apr 2007Dismissed
Hazari Lal Vs Haryana Khadi and Village Inds. Board and Another
Punjab And Haryana At Chandigarh · (2007) 4 ARBLR 466 : (2007) 4 CivCC 761 : (2007) 147 PLR 819 : (2007) 3 RCR(Civil) 640
Arbitration Act, 1940 — Section 20
High Courts17 Apr 2007Dismissed
Mahavir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 488
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304