High Courts20 Apr 2007Dismissed
Mewa Singh Vs Dr. Om Parkash Aggarwal
Punjab And Haryana At Chandigarh · (2008) 149 PLR 279 : (2007) 2 RCR(Rent) 300
East Punjab Urban Rent Restriction (Amendment) Act, 1985 — Section 13A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 66 of 93
High Courts20 Apr 2007
Gaurav Chopra and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0115
Penal Code, 1860 (IPC) — Section 34, 489B
High Courts20 Apr 2007Allowed
Danvanti Mutual Benefits Limited Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 7 : (2007) CriLJ 2596 : (2008) 1 RCR(Criminal) 772
Criminal Procedure Code, 1973 (CrPC) — Section 256, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Apr 2007Dismissed
Amba Maa Mills Vs Haryana State Industrial Development Corporation and Another
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 744 : (2007) 147 PLR 803 : (2007) 3 RCR(Civil) 637
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts20 Apr 2007Dismissed
Dr. Vijay Khosla and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 592 : (2007) 3 RCR(Civil) 217
Land Acquisition Act, 1894 — Section 4, 6
High Courts20 Apr 2007Dismissed
Vijay Kumar Vs Surinder Tamna
Punjab And Haryana At Chandigarh · (2007) 147 PLR 797 : (2007) 1 RCR(Rent) 648
Limitation Act, 1963 — Section 29, 5
High Courts20 Apr 2007Dismissed
Goel Die Cast Ltd. Vs Commissioner of Income Tax (Appeals)
Punjab And Haryana At Chandigarh · (2008) 297 ITR 72
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 143, 154, 251, 263, 37
High Courts20 Apr 2007Dismissed
Bharat Bhushan Vs State Bank of India and Another
Punjab And Haryana At Chandigarh · (2008) 2 BC 530
Constitution of India, 1950 — Article 226, 227
High Courts20 Apr 2007
Gram Panchayat Vs Commissioner, Ambala Division and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 623 : (2007) 4 RCR(Civil) 59
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts19 Apr 2007
Didar Singh (died) (through his LRs., namely Harbans Kaur and Others) Vs Jalandhar Improvement Trust
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0093
Utilisation of Land and Allotment of Plots by Improvement Trust Rules, 1975 — Rule 2(a)
High Courts19 Apr 2007Dismissed
Parminder Singh Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 150 : (2007) 147 PLR 620 : (2007) 3 RCR(Civil) 208
Punjab Co-operative Societies Rules, 1963 — Rule 25(c)
High Courts19 Apr 2007
Commissioner of Income Tax Vs Pawan Kumar Garg
Punjab And Haryana At Chandigarh · (2007) 295 ITR 365 : (2007) 162 TAXMAN 232
Income Tax Act, 1961 — Section 154
High Courts18 Apr 2007Allowed
Arjun Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 1055
Penal Code, 1860 (IPC) — Section 120B, 306, 366, 376
High Courts18 Apr 2007Dismissed
Commissioner of Income Tax Vs Ramesh Bhayana
Punjab And Haryana At Chandigarh · (2008) 296 ITR 101
High Courts18 Apr 2007Dismissed
Ishwar Dayal Vs Ram Richpal and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 234 : (2007) 3 RCR(Civil) 628
Hindu Succession Act, 1956 — Section 6, 8
High Courts18 Apr 2007Dismissed
Miss Pawan Uppal and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 577 : (2007) 3 RCR(Civil) 203
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 18, 30, 4, 5A, 6
High Courts18 Apr 2007Allowed
S.P. Jain and Others Vs The Official Liquidator and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 72 : (2008) 81 SCL 297
COMPANIES ACT, 1956 — Section 230, 520, 530Transfer of Property Act, 1882 — Section 106
High Courts18 Apr 2007Allowed
Gian Singh and Others Vs Atma Singh and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 597 : (2007) 147 PLR 205 : (2007) 3 RCR(Civil) 737
Limitation Act, 1963 — Article 65
High Courts18 Apr 2007Dismissed
The Indian Airlines Pilots Cooperative House Building Society Limited Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0084
High Courts18 Apr 2007
Mahant Sarowar Nath Vs Amar Nath Pardesi and Others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 704 : (2007) 148 PLR 23 : (2007) 2 RCR(Rent) 397
East Punjab Urban Rent Restriction Act, 1949 — Section 13