High Courts27 Apr 2007
Tejinder Pal Grover and Others Vs Murari Lal Gupta
Punjab And Haryana At Chandigarh · (2008) 2 ARBLR 204 : (2008) 149 PLR 368 : (2007) 5 RCR(Civil) 690
Arbitration and Conciliation Act, 1996 — Section 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 64 of 93
High Courts26 Apr 2007
Baldev Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 730 : (2007) 3 RCR(Criminal) 731
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 307, 34, 427, 435
High Courts26 Apr 2007Dismissed
State of Haryana Vs Kewal Ram
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 393
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts26 Apr 2007Dismissed
State of Punjab Vs Som Raj
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0048
Penal Code, 1860 (IPC) — Section 354, 376, 452, 511
High Courts26 Apr 2007Dismissed
Sanjay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 22 CriminalCC 437
Penal Code, 1860 (IPC) — Section 366, 376(2)(g)
High Courts25 Apr 2007
Vaneesa Rose Vadera Vs Aswal Vadera and Others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 121 : (2007) 5 RCR(Civil) 657
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts25 Apr 2007
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 460
Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 364
High Courts25 Apr 2007Allowed
Naresh and others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 747
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 186, 332, 353
High Courts25 Apr 2007Dismissed
Rachhpal Singh Vs Sohan Singh
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 192 : (2007) 4 RCR(Civil) 166
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Apr 2007Allowed
Jagmohan Singh alias Jago Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 900
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 15(c), 50
High Courts25 Apr 2007Allowed
Hari Krishan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 461
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Essential Commodities Act, 1955 — Section 7
High Courts25 Apr 2007Allowed
Balraj Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 787
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 376, 452, 506
High Courts25 Apr 2007Dismissed
Om Parkash Vs Ram Singh and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 302 : (2007) 3 RCR(Civil) 850
High Courts25 Apr 2007Allowed
Central Bank of India Vs Jai Kishan and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 245 : (2007) 3 RCR(Civil) 633
High Courts25 Apr 2007Dismissed
Raghbir and Others Vs Chandgi
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 729 : (2007) 147 PLR 822 : (2007) 3 RCR(Civil) 649
High Courts25 Apr 2007Dismissed
Kamaljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 500
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B
High Courts25 Apr 2007Dismissed
V.V. Enterprises and Another Vs Bansal Industries
Punjab And Haryana At Chandigarh · (2008) 1 BC 24 : (2007) 4 CivCC 37 : (2007) 3 RCR(Criminal) 740
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts25 Apr 2007Allowed
Smt. Manju alias Sapna, Surinder Kumar alias S.K. alias Bhura, Addl. Advocate General, Haryana Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 16
Criminal Procedure Code, 1973 (CrPC) — Section 313, 41Penal Code, 1860 (IPC) — Section 120B, 149, 201, 302, 34
High Courts25 Apr 2007Dismissed
Lakha Singh alias Lakhvinder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 22 CriminalCC 433
Penal Code, 1860 (IPC) — Section 326