High Courts03 May 2007
Arun Kumar and Another Vs Kulwant Kaur and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 177 : (2007) 3 RCR(Civil) 641
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 62 of 93
High Courts03 May 2007Dismissed
Satpaul alias Lala and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 652
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 May 2007
S.C. Kapuria Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 126
High Courts02 May 2007Allowed
J.K. Sedha Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 112
Insecticides Act, 1968 — Section 29
High Courts02 May 2007Dismissed
Kulwant Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) CriLJ 3695
Central Excises and Salt Act, 1944 — Section 35GCriminal Procedure Code, 1973 (CrPC) — Section 175Evidence Act, 1872 — Section 106, 113B
High Courts02 May 2007
United India Insurance Company Vs Kanna and Others
Punjab And Haryana At Chandigarh · (2007) 148 PLR 375 : (2007) 3 RCR(Civil) 326
Civil Procedure Code, 1908 (CPC) — Section 151Motor Vehicles Act, 1988 — Section 147, 168Penal Code, 1860 (IPC) — Section 304A
High Courts02 May 2007Allowed
Rajnish Lathar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 801
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 423, 424
High Courts02 May 2007Allowed
Sewa Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 211 : (2007) 3 RCR(Civil) 748
Administration of Evacuee Property Act, 1950 — Section 46, 7
High Courts02 May 2007
Commissioner of Income Tax Vs Nahar Spinning Mills Ltd.
Punjab And Haryana At Chandigarh · (2007) 212 CTR 514 : (2008) 296 ITR 470
Income Tax Act, 1961 — Section 143, 80HHC
High Courts02 May 2007Allowed
Vikas Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 483
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 363, 366A, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts02 May 2007Disposed Off
Commissioner of Income Tax-III, Ludhiana Vs Nahar Spg. Mills Ltd.
Punjab And Haryana At Chandigarh · (2008) 296 ITR 471 : (2007) 162 TAXMAN 221
Income Tax Act, 1961 — Section 143(1)(a), 143(2), 80HHC
High Courts02 May 2007
Commissioner of Income Tax (Central), Ludhiana Vs Nahar Exports Ltd.
Punjab And Haryana At Chandigarh · (2007) 163 TAXMAN 518
Income Tax Act, 1961 — Section 142(1), 143(1)(a), 143(2), 28, 32
High Courts02 May 2007
Ram Karan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 467
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 304B, 306
High Courts02 May 2007
Commissioner of Income Tax Vs Nahar Exports Ltd.
Punjab And Haryana At Chandigarh · (2007) 213 CTR 20 : (2008) 296 ITR 477 : (2008) 296 ITR 427 : (2008) 296 ITR 419
Income Tax Act, 1961 — Section 142, 143, 28, 32, 80HHC
High Courts02 May 2007Allowed
Abdul Hamid and Another Vs C.B.I.
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0018
Information Technology Act, 2000 — Section 67Penal Code, 1860 (IPC) — Section 120B, 292, 34, 376
High Courts02 May 2007Dismissed
State of Punjab Vs Gian Singh and Others
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 465
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B
High Courts01 May 2007Dismissed
Baba Shadi Ram Kataniwala Vs Padam Dev Auplish and Others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 67 : (2007) 4 RCR(Civil) 130 : (2007) 2 RCR(Rent) 328
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts01 May 2007
Manjit Singh Vs Malkiat Singh
Punjab And Haryana At Chandigarh · (2008) 149 PLR 198
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts01 May 2007Dismissed
Dr. Kamal Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0146
High Courts01 May 2007
Mahander Singh Vs Joint Commissioner of Customs
Punjab And Haryana At Chandigarh · (2007) 147 PLR 91 : (2007) 3 RCR(Civil) 781 : (2007) 3 RCR(Criminal) 1049
Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 80