High Courts09 May 2007Dismissed

Darshan Singh Vs Kartar Singh

Punjab And Haryana At Chandigarh · (2007) 4 CivCC 344 : (2007) 2 RCR(Rent) 338

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(i)
High Courts09 May 2007

Salinder Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2008) CriLJ 602

Criminal Procedure Code, 1973 (CrPC) — Section 221, 222Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304A
High Courts09 May 2007Dismissed

Keshav Parsad Vs Chandigarh Admn. and Others

Punjab And Haryana At Chandigarh · (2007) 4 PLR 229 : (2007) 3 RCR(Civil) 427 : (2007) 2 RCR(Rent) 1

Constitution of India, 1950 — Article 226, 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 5
High Courts09 May 2007Dismissed

Tarlok Singh Vs Surinder Singh

Punjab And Haryana At Chandigarh · (2007) 147 PLR 25 : (2007) 3 RCR(Civil) 780 : (2007) 2 RCR(Rent) 280

East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts08 May 2007Allowed

Ram Chand Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 799

Criminal Procedure Code, 1973 (CrPC) — Section 173, 175, 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304II