High Courts08 Jan 2007Allowed
Ramesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 101
Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)(d)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 93 of 93
High Courts08 Jan 2007Dismissed
Chanan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Jan 2007
Pawan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 DMC 520 : (2007) 1 RCR(Criminal) 720
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 306, 34
High Courts08 Jan 2007Dismissed
Satwinder Kaur Vs Surjeet Singh and Others
Punjab And Haryana At Chandigarh · (2007) 3 JCR 487
High Courts08 Jan 2007Dismissed
Major Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) CriLJ 1303
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 302, 307, 34, 449
High Courts08 Jan 2007Dismissed
Sita Ram Vs State of Haryana State of Haryana Vs Sita Ram and Others
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0102
Penal Code, 1860 (IPC) — Section 21, 300, 302, 304
High Courts08 Jan 2007Dismissed
State of Punjab Vs Balraj Singh
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0076
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 21(4), 7
High Courts08 Jan 2007Dismissed
Subir Kaur Dey and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 746 : (2007) 2 RCR(Civil) 181
Punjab Schedule Roads and Controller Areas Restriction of Unregulated Development Act, 1963 — Section 5(4)
High Courts08 Jan 2007Allowed
Punjab and Sind Bank Vs Regional Labour Commissioner (Central), Kendriya Sadan and Others
Punjab And Haryana At Chandigarh · (2008) 117 FLR 710
Constitution of India, 1950 — Article 226, 227
High Courts08 Jan 2007
Smt. Kitabo and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 5 RCR(Criminal) 48
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 148, 149, 323, 341
High Courts08 Jan 2007Allowed
Amarjit Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0013
Penal Code, 1860 (IPC) — Section 120B, 182, 323, 324, 326