High Courts10 Jan 2007Dismissed
Sunil Dutt and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0087
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 92 of 93
High Courts10 Jan 2007Dismissed
Narottam Singh Dhillon and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 669
Constitution of India, 1950 — Article 226Criminal Law (Amendment) Ordinance, 1944 — Section 3Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(3) , 160, 342, 452
High Courts10 Jan 2007
Ranjeet Vs Kailash and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 373 : (2007) 2 RCR(Civil) 236
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 337
High Courts10 Jan 2007Dismissed
Kewal Krishan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 ALT(Cri) 23 : (2007) CriLJ 1217
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts10 Jan 2007
L. Murugappan and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 414
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Essential Commodities Act, 1955 — Section 7
High Courts10 Jan 2007Allowed
Baldev Singh Vs Punjab and Sind Bank
Punjab And Haryana At Chandigarh · (2008) 149 PLR 176
Constitution of India, 1950 — Article 226, 227
High Courts10 Jan 2007
Commissioner of Income Tax, Amritsar Vs Jolly Engineers and Contractors
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0024
Income Tax Act, 1961 — Section 143(3), 144, 146, 271(1)(c)
High Courts10 Jan 2007
Subroto Kumar Dey Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 537
Criminal Procedure Code, 1973 (CrPC) — Section 160, 200, 204, 468, 469Penal Code, 1860 (IPC) — Section 279, 337
High Courts10 Jan 2007Allowed
Sukhwinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0003
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
High Courts09 Jan 2007Dismissed
Atam Valves P. Ltd. Vs Additional Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 299 ITR 460 : (2008) 299 PLR 460 : (2008) 172 TAXMAN 276
Income Tax Act, 1961 — Section 133A, 143, 147, 148
High Courts09 Jan 2007Dismissed
Bipan Talwar Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2007) 147 PLR 61
Constitution of India, 1950 — Article 14, 19Electricity (Supply) Act, 1948 — Section 79Electricity Act, 2003 — Section 14, 172
High Courts09 Jan 2007Dismissed
Agni Castings Ltd. Vs Punjab Financial Corporation and Others
Punjab And Haryana At Chandigarh · (2007) 137 CompCas 813
High Courts09 Jan 2007Dismissed
Daya Nand Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0075
High Courts09 Jan 2007
Gurmeet Singh Vs Chandigarh Transport Undertaking and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 2303 : (2007) 146 PLR 579 : (2007) 2 RCR(Civil) 21
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts09 Jan 2007Dismissed
National Building Construction Corpn. Ltd. and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 2007 P&H 111 : (2007) 146 PLR 708 : (2007) 2 RCR(Civil) 120
Constitution of India, 1950 — Article 12, 14, 226Contract Act, 1872 — Section 28
High Courts09 Jan 2007
Ravindra Tubes Ltd. and Jindal Industries Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 9 VST 92
Haryana General Sales Tax Rules, 1975 — Rule 24A
High Courts09 Jan 2007
Anu Bala Vs Rajinder Kumar
Punjab And Haryana At Chandigarh · (2007) 4 PLR 620 : (2007) 4 RCR(Civil) 66
Hindu Marriage Act, 1955 — Section 9
High Courts09 Jan 2007
Sohan Raj Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 20 CriminalCC 737
Penal Code, 1860 (IPC) — Section 306
High Courts09 Jan 2007Dismissed
Gurdev Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts09 Jan 2007
Angrej Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 645
Penal Code, 1860 (IPC) — Section 144, 149, 302, 323