High Courts01 May 2007Allowed
Pappu Ram @ Pappu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 455
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 302
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 63 of 93
High Courts01 May 2007Allowed
Sarabjeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 479
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 420
High Courts01 May 2007Dismissed
State of Haryana Vs Raj Kumar and Others
Punjab And Haryana At Chandigarh · (2007) CriLJ 4575
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Penal Code, 1860 (IPC) — Section 148, 149, 307, 34
High Courts30 Apr 2007
Jagdish Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 175
Penal Code, 1860 (IPC) — Section 279, 302, 304A, 34
High Courts30 Apr 2007
Mewa Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 36
Constitution of India, 1950 — Article 226
High Courts30 Apr 2007
G.R. Industries Pvt. Ltd. Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (2007) 147 PLR 88 : (2007) 4 RCR(Civil) 587
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
High Courts30 Apr 2007Dismissed
Hari Chand Vs Kaushalya Devi Etc.
Punjab And Haryana At Chandigarh · (2008) 149 PLR 273
High Courts30 Apr 2007Dismissed
State of Haryana Vs Baljinder Singh
Punjab And Haryana At Chandigarh · (2007) 22 CriminalCC 353
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18
High Courts28 Apr 2007Allowed
The Durga Furniture and Body Builders Production Coop. Industrial Society Ltd. and Others Vs The Registrar, Coop. Societies and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 115 : (2007) 3 RCR(Civil) 790
High Courts28 Apr 2007Dismissed
Dalbir Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts28 Apr 2007
Satish Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 844
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 323
High Courts28 Apr 2007Dismissed
Dinesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 241
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 120B, 366, 376
High Courts28 Apr 2007Dismissed
Amrik Singh alias Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 264
Criminal Procedure Code, 1973 (CrPC) — Section 313, 376Penal Code, 1860 (IPC) — Section 375
High Courts27 Apr 2007Dismissed
Desh Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 149 PLR 382 : (2007) 5 RCR(Civil) 836
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(2)
High Courts27 Apr 2007Allowed
Gian Devi Vs Narender Kumar Ahuja
Punjab And Haryana At Chandigarh · (2007) 147 PLR 224 : (2007) 1 RCR(Rent) 674
High Courts27 Apr 2007
Rajesh Kumar Vs Anuradha Thakur
Punjab And Haryana At Chandigarh · (2008) 1 DMC 420 : (2007) 147 PLR 113
Hindu Marriage Act, 1955 — Section 13, 13B
High Courts27 Apr 2007Dismissed
Mahavir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts27 Apr 2007Dismissed
Lakhbir Kaur, Ashwani Kumar Sharma and Ravinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 101, 106, 32Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Apr 2007Dismissed
Nanha Vs Risala and Another
Punjab And Haryana At Chandigarh · (2007) 5 RCR(Civil) 655
Civil Procedure Code, 1908 (CPC) — Section 148Specific Relief Act, 1963 — Section 28
High Courts27 Apr 2007
Deepak Sharma and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 825