High Courts31 May 2007Allowed
Phatela Cotgin Industries (P) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 303 ITR 411
Income Tax Act, 1961 — Section 80HH, 80I
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 53 of 93
High Courts31 May 2007
Gurnam Bindra Singh Vs H.I.S Grewal, Deputy Commissioner-Cum-Election Tribunal
Punjab And Haryana At Chandigarh · (2007) 3 ARBLR 480
Constitution of India, 1950 — Article 227Contempt of Courts Act, 1971 — Section 2
High Courts31 May 2007Dismissed
GCS Computer Tech. Pvt. Ltd. Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) 1 CTLJ 110 : (2007) 148 PLR 283 : (2007) 3 RCR(Civil) 682
Constitution of India, 1950 — Article 14, 226, 227
High Courts31 May 2007
K.K. Resorts Pvt. Ltd. Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (2007) 4 PLR 304 : (2007) 3 RCR(Civil) 853
Constitution of India, 1950 — Article 226
High Courts31 May 2007Dismissed
Bhagwan Singh alias Bhagwan Dass Vs Sudesh Rani and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 216 : (2010) 4 RCR(Civil) 536
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts31 May 2007Dismissed
Ranvir Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) CriLJ 2152 : (2008) 4 RCR(Criminal) 421
Penal Code, 1860 (IPC) — Section 34
High Courts30 May 2007Dismissed
Ram Avtar Vs Sushma Kumari and Another
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 378 : (2007) 4 RCR(Civil) 143 : (2007) 2 RCR(Rent) 342
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts30 May 2007
Jitender Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0162
Motor Vehicles Act, 1988 — Section 11, 13, 14, 177, 41
High Courts30 May 2007Dismissed
Amarjit Singh and Another Vs Karnail Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 192
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts30 May 2007
Punjab and Haryana High Court Bar Association and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 565 : (2008) 2 RCR(Civil) 542
Constitution of India, 1950 — Article 226
High Courts30 May 2007
Sh. Ram Singh Ex. Sarpanch Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 561 : (2007) 4 RCR(Civil) 628
Constitution of India, 1950 — Article 226, 47
High Courts30 May 2007
Bija Ram alias Bija Vs Raj Kumar and another
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Civil) 197 : (2007) 4 RCR(Civil) 200
High Courts30 May 2007
Chandgi (through LRs) and others Vs Jai Parkasha @ Parkash and others
Punjab And Haryana At Chandigarh · (2007) 3 ICC 815 : (2007) 3 RCR(Civil) 617
High Courts30 May 2007Dismissed
Smt. Bhago Vs Satbir
Punjab And Haryana At Chandigarh · AIR 2007 P&H 161 : (2008) 149 PLR 123
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Hindu Succession Act, 1956 — Section 14
High Courts30 May 2007
Subhash Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 167 : (2008) 1 CTLJ 42 : (2007) 148 PLR 247 : (2007) 3 RCR(Civil) 548
Constitution of India, 1950 — Article 14, 298, 299, 300A
High Courts30 May 2007Dismissed
Raj Kumar and Others Vs Ram Chand and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 475
Transfer of Property Act, 1882 — Section 41
High Courts29 May 2007Dismissed
Dharam Pal and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 299 : (2007) 3 RCR(Civil) 836
Land Acquisition Act, 1894 — Section 4, 5, 5A, 6
High Courts29 May 2007
Sampuran Singh Vs Sewa Singh Chouhan and Others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 750 : (2007) 147 PLR 553 : (2007) 4 RCR(Civil) 620
High Courts29 May 2007
State of Punjab Vs Pyare Lal
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 50, 54
High Courts29 May 2007
Sham Lal Vs Sudesh Kumar and another
Punjab And Haryana At Chandigarh · (2007) 3 PLR 290 : (2007) 5 RCR(Civil) 658