High Courts25 May 2007Dismissed
Lal Chand (Dead) through his L.Rs. and Others Vs Balkar Singh (Dead) through his L.Rs. and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 19
Administration of Evacuee Property Act, 1950 — Section 11, 5, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 55 of 93
High Courts25 May 2007Allowed
Savitri Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 240 : (2007) 3 RCR(Civil) 626
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts25 May 2007Dismissed
Balbir Singh Vs Darshan Pal Singh
Punjab And Haryana At Chandigarh · AIR 2007 P&H 155
Redemption of Mortgages (Punjab) Act, 1913 — Section 4
High Courts25 May 2007
Davinder Singh Vs Kewal Krishan
Punjab And Haryana At Chandigarh · (2007) 2 ILR (P&H) 648 : (2007) 3 PLR 432 : (2007) 4 RCR(Civil) 147 : (2007) 2 RCR(Rent) 358
High Courts25 May 2007
Lok Ram and another Vs Murti Shri Shivji Maharaj Ji and others
Punjab And Haryana At Chandigarh · (2007) 2 ILR (P&H) 271 : (2007) 3 RCR(Civil) 608
High Courts25 May 2007Dismissed
Sanjiv Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0084
High Courts25 May 2007Dismissed
Rajpal Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (2007) 4 PLR 500 : (2007) 4 RCR(Civil) 161 : (2007) 2 RCR(Rent) 364
Limitation Act, 1963 — Section 5
High Courts24 May 2007Allowed
Asraf Vs Motor Accidents Claims Tribunal and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 692 : (2007) 4 RCR(Civil) 301
High Courts24 May 2007Allowed
Dr. Manish Sethi and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0123
Constitution of India, 1950 — Article 14
High Courts24 May 2007
Chander Mohan Sharma and others Vs Devi Sharma and others
Punjab And Haryana At Chandigarh · (2007) 2 HLR 481 : (2007) 3 PLR 540 : (2007) 4 RCR(Civil) 261
High Courts24 May 2007Allowed
Surinder and Co. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 380 : (2007) 5 RCR(Civil) 810
Limitation Act, 1963 — Section 5
High Courts23 May 2007
Hari Jai Singh, Editor-in-Chief, The Tribunal and Another Vs Jatinder Mohan Bajaj and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 214 : (2010) 4 RCR(Criminal) 475
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 427, 500, 501
High Courts23 May 2007Allowed
Kaur Singh and Another Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 777
Constitution of India, 1950 — Article 226, 311Penal Code, 1860 (IPC) — Section 186, 224, 225, 324, 342
High Courts23 May 2007Dismissed
Mahinder Pal Dogra Vs Punjab State Co-operative Supply and Marketing Federation Limited and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 714
High Courts23 May 2007Dismissed
Smt. Pyari Vs Chief Administrator and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 825 : (2007) 3 RCR(Civil) 651
Constitution of India, 1950 — Article 226, 227
High Courts23 May 2007Dismissed
State of Haryana Vs Ramesh Chand and Others
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0129
Evidence Act, 1872 — Section 113B
High Courts23 May 2007Dismissed
Smt. Jangir Kaur and Others Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 268 : (2007) 3 RCR(Civil) 610
Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 41
High Courts23 May 2007Dismissed
Satbir Singh and Others Vs Smt. Har Kaur
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 613 : (2007) 4 PLR 276 : (2007) 3 RCR(Civil) 607
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts23 May 2007Dismissed
State of Haryana and Another Vs Mahabir Solvent Plant
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 692 : (2007) 4 PLR 273 : (2007) 3 RCR(Civil) 605
Registration Act, 1908 — Section 2Stamp Act, 1899 — Section 2
High Courts23 May 2007Dismissed
Sh. Bhupinder Singh Vs Shri Hari Ram
Punjab And Haryana At Chandigarh · (2008) 149 PLR 195