High Courts21 May 2007Dismissed
Ujagar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 648 : (2008) 3 RCR(Civil) 28
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 57 of 93
High Courts18 May 2007
State of Haryana Vs Mahipal and Others
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 159, 300, 302, 304, 307
High Courts18 May 2007
Raj Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 766 : (2007) 4 RCR(Civil) 536
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts18 May 2007Dismissed
State of Haryana Vs Naresh Pal and Others
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0115
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts18 May 2007
Naib Tehsildar-cum-Joint Registrar, Chamkaur Sahib and another Vs Parbhakar Cold Storage, Bela, Tehsil and Distt.Ropar and others
Punjab And Haryana At Chandigarh · (2008) 2 LLR 634 : (2007) 3 PLR 426 : (2007) 4 RCR(Civil) 259
High Courts17 May 2007
Darbar Pir Lakh Data Vs Narinderjit Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 551
High Courts17 May 2007Dismissed
Om Kumar Dhankar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 496
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 161, 406, 420, 427Prevention of Corruption Act, 1988 — Section 13
High Courts17 May 2007Dismissed
Naroti Dass Vs Smt. Phul Kaur and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 157 : (2007) 4 RCR(Civil) 258
Limitation Act, 1963 — Article 113
High Courts17 May 2007Dismissed
Nand Kishore Vs Inspector Sukhwinder Singh and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 222 : (2007) 3 RCR(Criminal) 1043
Penal Code, 1860 (IPC) — Section 148, 149, 323, 341, 356Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts17 May 2007Allowed
Rajesh Kapoor Vs Chand Sehti
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 624 : (2007) 147 PLR 112
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 May 2007
Baldev Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 3 ARBLR 103
Contract Act, 1872 — Section 28
High Courts17 May 2007
Bharat Sheth, Director, Integrated Technology Solutions Pvt. Ltd. and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0089
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 403, 406, 420, 463
High Courts17 May 2007
Ram Lubhaya Khanna and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 762
Constitution of India, 1950 — Article 226
High Courts17 May 2007Dismissed
Smt. Ramo Bai and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 295 : (2007) 3 RCR(Civil) 711
Land Acquisition Act, 1894 — Section 4, 9
High Courts17 May 2007
Tota Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 760
Constitution of India, 1950 — Article 226
High Courts16 May 2007Dismissed
Puran Chand Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2007) 115 FLR 1121
Constitution of India, 1950 — Article 226, 227
High Courts16 May 2007Dismissed
Inder Singh Kataria Vs Kedar Nath and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 281
High Courts16 May 2007Dismissed
State of Haryana Vs Budh Ram and Others
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 149, 323, 34, 356, 363
High Courts16 May 2007Dismissed
Harpreet Singh Vs Punjab and Sind Bank
Punjab And Haryana At Chandigarh · (2007) 4 PLR 765
High Courts16 May 2007
Commissioner of Income Tax Vs S.A. Builders (P) Ltd.
Punjab And Haryana At Chandigarh · (2007) 211 CTR 473 : (2008) 299 ITR 88