High Courts29 May 2007Dismissed
The State of Punjab Vs Kuldip Singh and Another
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0105
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 54 of 93
High Courts29 May 2007
Ram Dass and others Vs Tek Chand and others
Punjab And Haryana At Chandigarh · (2008) 2 CCC 358 : (2008) 2 CivCC 358 : (2008) 2 CivCC 358 : (2008) 1 FJCC 465 : (2007) 5 RCR(Civil) 664 : (2007) 5 RCR(Criminal) 870
High Courts29 May 2007Allowed
Pardeep Kumar Vs Chunni Lal and Others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 148 : (2007) 147 PLR 691 : (2007) 3 RCR(Civil) 810
High Courts29 May 2007Dismissed
Kams Leatherware Ltd. Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 175 : (2007) 147 PLR 787 : (2007) 3 RCR(Civil) 848
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 172, 173, 174, 175, 176Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 21
High Courts29 May 2007Allowed
Radhey Shyam Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 230
Criminal Procedure Code, 1973 (CrPC) — Section 357, 421, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts28 May 2007
Punjab State Civil Supplies Corporation Limited and another Vs Banarsi Dass Bansal and others
Punjab And Haryana At Chandigarh · (2007) 3 PLR 538 : (2007) 5 RCR(Civil) 653
High Courts28 May 2007Dismissed
The Managing Director, Himachal Road Transport Corporation Vs The Appellate Authority and Others
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0164
Payment of Gratuity Act, 1972 — Section 14, 7
High Courts28 May 2007Allowed
Permanand Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 783
Constitution of India, 1950 — Article 226
High Courts28 May 2007
Pritpal Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 781
Constitution of India, 1950 — Article 226
High Courts28 May 2007Dismissed
Bhinder Singh Vs The Zila Parishad and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 552
High Courts28 May 2007Dismissed
State of Punjab and etc. Vs Raghbir Singh and Another
Punjab And Haryana At Chandigarh · (2007) CriLJ 4207 : (2007) 3 RCR(Criminal) 785
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 306, 34
High Courts28 May 2007
DLF Housing and Construction Ltd. and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 312 : (2007) 3 RCR(Civil) 725
Constitution of India, 1950 — Article 213, 226, 302
High Courts28 May 2007Dismissed
Gurpartap Singh Vs Rajinder Kumar and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 278 : (2007) 3 RCR(Civil) 619
Constitution of India, 1950 — Article 227
High Courts28 May 2007Dismissed
Municipal Council Vs Ranjit Singh and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 280 : (2007) 3 RCR(Civil) 624
Civil Procedure Code, 1908 (CPC) — Section 80Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 36
High Courts28 May 2007Allowed
State of Haryana Vs Zafar Ali
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 856
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)
High Courts28 May 2007Allowed
Gian Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 21 CriminalCC 821
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16
High Courts28 May 2007
Mohan Lal and Gopal Mittal (dead) through L.Rs. Vs Raja Ram and Another
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 819 : (2010) 3 RCR(Civil) 540 : (2011) 1 RCR(Civil) 110 : (2010) 2 RCR(Rent) 509 : (2010) 2 RCR(Rent) 57
East Punjab Urban Rent Restriction Act, 1949 — Section 12, 13, 13(3), 18, 2Limitation Act, 1963 — Section 5
High Courts28 May 2007Dismissed
State of Punjab Vs Avtar Singh Sanjeev Kumar Vs Avtar Singh and Another
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 793
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 332, 333
High Courts28 May 2007Allowed
M/s IPCA Laboratories Ltd. Vs S.K. Mehta and Others
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 455 : (2007) 3 RCR(Civil) 615
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts25 May 2007Dismissed
Pyara Singh through LRs and Others Vs Tara Singh and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 379
Civil Procedure Code, 1908 (CPC) — Section 100, 96