COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2007

1,851 judgments · page 52 of 93

High Courts03 Jul 2007Dismissed

Haryana Financial Corporation Vs The Official Liquidator and Others

Punjab And Haryana At Chandigarh · (2008) 3 BC 362 : (2007) 139 CompCas 500 : (2007) 147 PLR 770

COMPANIES ACT, 1956 — Section 528, 529, 529A, 530State Financial Corporations Act, 1951 — Section 29, 31, 46B

High Courts03 Jul 2007Allowed

Bharat Bhushan Vs Ram Lal

Punjab And Haryana At Chandigarh · AIR 2008 P&H 6 : (2007) 4 PLR 112

Limitation Act, 1963 — Section 24, 3, 6, 7, 8

High Courts03 Jul 2007Dismissed

R.J. Agro Industries Vs Parkash Rice and General Mills and Others

Punjab And Haryana At Chandigarh · (2007) 4 PLR 690 : (2007) 4 RCR(Civil) 244

Civil Procedure Code, 1908 (CPC) — Section 73Constitution of India, 1950 — Article 227

High Courts03 Jul 2007

Ajit Kumar Vs Kiran Kumari and Others

Punjab And Haryana At Chandigarh · (2007) 4 PLR 634 : (2007) 4 RCR(Civil) 1

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts03 Jul 2007Dismissed

State of Haryana Vs Ram Singh and Others

Punjab And Haryana At Chandigarh · (2007) 2 DMC 612

Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A

High Courts03 Jul 2007Dismissed

Commissioner of Income Tax Vs Punjab State Co-operative Bank Ltd.

Punjab And Haryana At Chandigarh · (2008) 304 ITR 113

Income Tax Act, 1961 — Section 260A, 80P(2)(a)(i)

High Courts02 Jul 2007

Tilak Raj Madan Lal Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (2007) 4 PLR 53 : (2008) 16 VST 153

Central Excises and Salt Act, 1944 — Section 35CConstitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 154

High Courts02 Jul 2007

Meenakshi Sidana Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0119

Constitution of India, 1950 — Article 226

High Courts02 Jul 2007

Smt. Anita Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0116

Constitution of India, 1950 — Article 226

High Courts02 Jul 2007Dismissed

Commissioner of Income Tax Vs K.C. Malhotra

Punjab And Haryana At Chandigarh · (2007) 211 CTR 559 : (2008) 304 ITR 149

Income Tax Act, 1961 — Section 133A, 260A, 68

High Courts02 Jul 2007Dismissed

Commissioner of Income Tax Vs Balbir Singh

Punjab And Haryana At Chandigarh · (2008) 214 CTR 147 : (2008) 304 ITR 125

Income Tax Act, 1961 — Section 260A, 271

High Courts19 Jun 2007Allowed

Ramji Lal Lattu Ram Vs Arti Food and Fats (P) Limited and Another

Punjab And Haryana At Chandigarh · (2008) 141 CompCas 611 : (2007) 4 PLR 383

COMPANIES ACT, 1956 — Section 186, 43, 433, 434, 439Income Tax Act, 1961 — Section 203

High Courts19 Jun 2007

Munshi Ram Om Prakash, Bankers and Commission Agents Vs Arti Food and Fats Pvt. Ltd. and Others

Punjab And Haryana At Chandigarh · (2008) 142 CompCas 678 : (2008) 3 CompLJ 252 : (2007) 4 PLR 47

COMPANIES ACT, 1956 — Section 433, 439Income Tax Act, 1961 — Section 44AB

High Courts06 Jun 2007

Amarinder Singh and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 06 P&H CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 167(2)

High Courts01 Jun 2007

Bharat Inder Singh Chahal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 427

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468

High Courts31 May 2007Dismissed

Firm Bombay Trading Company and Others Vs Bimla Devi

Punjab And Haryana At Chandigarh · (2008) 149 PLR 636 : (2008) 1 RCR(Civil) 231 : (2007) 2 RCR(Rent) 707

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts31 May 2007Allowed

Tarlochan Singh and Others Vs U.T. Chandigarh and Another

Punjab And Haryana At Chandigarh · (2008) 149 PLR 601

Constitution of India, 1950 — Article 226

High Courts31 May 2007Allowed

Punjab State Civil Supplies Corporation Ltd. and Another Vs Punjab State Human Rights Commission and Others

Punjab And Haryana At Chandigarh · (2007) CriLJ 3842 : (2007) 3 RCR(Civil) 552

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7

High Courts31 May 2007Dismissed

Satpal and Another Vs Surinder Kumar

Punjab And Haryana At Chandigarh · (2007) 147 PLR 545

High Courts31 May 2007Dismissed

Pritam Singh Vs Dilbagh Rai

Punjab And Haryana At Chandigarh · (2007) 4 PLR 712 : (2007) 4 RCR(Civil) 149 : (2007) 2 RCR(Rent) 360

East Punjab Urban Rent Restriction Act, 1949 — Section 18A