High Courts09 Jul 2007Allowed
Bhula Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 196
Haryana Panchayati Raj Act, 1994 — Section 175(i)(N)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 50 of 93
High Courts09 Jul 2007Dismissed
Subhash Chand Verma Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2009) 311 ITR 239
Income Tax Act, 1961 — Section 260A
High Courts09 Jul 2007Dismissed
Devinder Singh and Others Vs Presiding Officer, Debt Recovery Tribunal-I and Others
Punjab And Haryana At Chandigarh · (2007) 148 PLR 370
Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 18
High Courts09 Jul 2007Allowed
Executive Engineer No. 2, HUDA and Others Vs Sh. Suresh and Another
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0094
Industrial Disputes Act, 1947 — Section 2, 23, 25F, 25G
High Courts09 Jul 2007Dismissed
Dr. Balwinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0093
High Courts09 Jul 2007Dismissed
Union of India (UOI) and Another Vs Manju Bala and Others
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0087
Constitution of India, 1950 — Article 226
High Courts09 Jul 2007
Commissioner of Income Tax Vs Unimax Laboratories
Punjab And Haryana At Chandigarh · (2007) 213 CTR 92 : (2009) 311 ITR 191
Income Tax Act, 1961 — Section 2, 256, 30, 31, 32
High Courts09 Jul 2007Dismissed
State of Haryana Vs Samtel India Ltd. and Another
Punjab And Haryana At Chandigarh · (2008) 13 CTR 276
Constitution of India, 1950 — Article 226, 227
High Courts09 Jul 2007Dismissed
Ajmer Kaur Vs General Public and Another
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0036
Guardians and Wards Act, 1890 — Section 8
High Courts09 Jul 2007Dismissed
Commissioner of Income Tax Vs HFCL Infotel Ltd.
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0031
Income Tax Act, 1961 — Section 260A
High Courts09 Jul 2007
Dharam Pal Vs Hoshiyar Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 376 : (2007) 5 RCR(Civil) 806
Constitution of India, 1950 — Article 227
High Courts09 Jul 2007
Commissioner of Income Tax Vs Manohar Lai Bhardwaj
Punjab And Haryana At Chandigarh · (2009) 311 ITR 205
Income Tax Act, 1961 — Section 143, 154, 256, 32AB, 44AB
High Courts06 Jul 2007
Sawan Mal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 22 CriminalCC 586
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7
High Courts06 Jul 2007
Commissioner of Income Tax, Patiala Vs Bhawani Plywood (P.) Ltd.
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0138
Income Tax Act, 1961 — Section 143(1)(a), 154, 32AB(1), 32AB(5)
High Courts06 Jul 2007Dismissed
Ravinder Kumar Talwar and Co. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 141 : (2008) 1 RCR(Civil) 4 : (2007) 2 RCR(Rent) 643
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts06 Jul 2007Dismissed
Abhinash Bhushan and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0122
High Courts06 Jul 2007Dismissed
Saroj Devi Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0091
Industrial Disputes Act, 1947 — Section 25F
High Courts06 Jul 2007Allowed
The British India Corporation Ltd. Vs Ved Pal and Another
Punjab And Haryana At Chandigarh · (2007) 115 FLR 807 : (2008) 1 LLJ 303 : (2007) 147 PLR 790 : (2007) 4 RCR(Civil) 433
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33C
High Courts06 Jul 2007
Krishan Kumar Goel Vs National Institute of Technology
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 150 : (2007) 4 PLR 695 : (2007) 4 RCR(Civil) 249
Arbitration and Conciliation Act, 1996 — Section 8Constitution of India, 1950 — Article 227
High Courts06 Jul 2007Dismissed
Ram Piari and Others Vs Mehar Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 166 : (2007) 4 RCR(Civil) 611
Specific Relief Act, 1963 — Section 20