High Courts11 Jul 2007
Sumer Singh Vs Punjab Agricultural University and Others
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0089
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 49 of 93
High Courts11 Jul 2007Dismissed
Dr. Priya Garg Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0085
Constitution of India, 1950 — Article 14, 226
High Courts11 Jul 2007Allowed
Hindustan Machine Tools Ltd. Vs Lajwanti and Others
Punjab And Haryana At Chandigarh · (2008) 116 FLR 299 : (2008) 1 LLJ 911 : (2007) 148 PLR 617
High Courts11 Jul 2007Dismissed
Bhikha and Others Vs Faqir Chand
Punjab And Haryana At Chandigarh · (2008) 149 PLR 533 : (2008) 1 RCR(Civil) 5
Punjab Village Common Lands (Regulation) Act, 1961 — Section 4(1)(a)
High Courts11 Jul 2007Dismissed
Meena Sharma Vs Rama Sharma and Others
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 408 : (2008) 2 PLR 149 : (2007) 4 RCR(Civil) 413
Evidence Act, 1872 — Section 65
High Courts11 Jul 2007Allowed
Zile Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 22 CriminalCC 665
Criminal Procedure Code, 1973 (CrPC) — Section 391
High Courts11 Jul 2007Dismissed
Punjab Wakf Board Vs Hukam Singh and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 502 : (2007) 4 RCR(Civil) 303
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Jul 2007Dismissed
Commissioner of C. Ex. Vs Pfizer Ltd.
Punjab And Haryana At Chandigarh · (2009) 13 STR 216
Central Excises and Salt Act, 1944 — Section 35G
High Courts10 Jul 2007Dismissed
Ashwani Kumar Vs Roshan Lal and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 96
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4
High Courts10 Jul 2007Dismissed
Gurdial Singh Vs The Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0121
High Courts10 Jul 2007Dismissed
Sampuran Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0109
Constitution of India, 1950 — Article 311(2)Prevention of Corruption Act, 1988 — Section 8(3)
High Courts10 Jul 2007Dismissed
Avinash Gupta Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 212 CTR 79 : (2007) 294 ITR 168 : (2007) 164 TAXMAN 170
Income Tax Act, 1961 — Section 113, 132(1), 158BC, 260A, 69
High Courts10 Jul 2007
Gurnam Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0095
Constitution of India, 1950 — Article 311(2)Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 13(1)
High Courts10 Jul 2007Allowed
Dhian Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0092
High Courts10 Jul 2007Dismissed
Salinder Kumar Vs The Munda Khera Cooperative Credit and Service Society Limited
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0086
Industrial Disputes Act, 1947 — Section 23, 25F
High Courts10 Jul 2007Allowed
Smt. Geeta Chopra alias Sangita Vs Madan Lal and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 621 : (2007) 4 RCR(Civil) 88
High Courts10 Jul 2007Dismissed
Balbir alias Balbir Singh Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 622 : (2007) 4 RCR(Civil) 216
High Courts10 Jul 2007Allowed
Anita Devi and Others Vs Satpal and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 403
Constitution of India, 1950 — Article 227
High Courts10 Jul 2007Allowed
Rupinder Kaur and Another Vs Avtar Singh
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 7 : (2008) 149 PLR 36 : (2007) 4 RCR(Civil) 380 : (2007) 4 RCR(Criminal) 259
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482General Clauses Act, 1897 — Section 6
High Courts10 Jul 2007Allowed
Bablu Yadav Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 257
Penal Code, 1860 (IPC) — Section 363, 366, 376