High Courts05 Jul 2007Allowed
Charan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 781
Penal Code, 1860 (IPC) — Section 201, 302, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 51 of 93
High Courts05 Jul 2007Dismissed
Avtar Singh @ Tara Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 279, 307, 324, 326, 336
High Courts05 Jul 2007Allowed
Escotel Mobile Communications Ltd. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 381 : (2008) 12 VST 443
Constitution of India, 1950 — Article 226, 366
High Courts05 Jul 2007Dismissed
Jagir Singh and Others Vs Pritam Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 161
High Courts05 Jul 2007
Pal Singh alias Pala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 343
High Courts05 Jul 2007Dismissed
Regional Computer Centre Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 311 ITR 182
Income Tax Act, 1961 — Section 11, 256(1)
High Courts04 Jul 2007
Gurmeet Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 772
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498, 498, 498A
High Courts04 Jul 2007Dismissed
Bikramjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 775
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(2)(g), 450
High Courts04 Jul 2007
Commissioner of Income Tax Vs Khazan Singh and Bros.
Punjab And Haryana At Chandigarh · (2008) 304 ITR 243 : (2007) 164 TAXMAN 30
Income Tax Act, 1961 — Section 132A, 143, 144, 145
High Courts04 Jul 2007
Kamlesh Kumari and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 1226 : (2008) 149 PLR 44 : (2007) 4 RCR(Civil) 406
Motor Vehicles Act, 1988 — Section 166
High Courts04 Jul 2007
Smt. Gurmit Kaur Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2007) 4 PLR 592
High Courts04 Jul 2007Dismissed
Ramesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) CriLJ 3911 : (2007) 4 RCR(Criminal) 92
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts04 Jul 2007Dismissed
Surjit Singh Vs Mohinder Singh and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 99 : (2008) 1 RCR(Civil) 396
High Courts04 Jul 2007Dismissed
Kanwar Singh Vs Dhupinder Singh, Managing Director, Punjab Land Development and Reclamation Corporation and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 680 : (2007) 4 RCR(Civil) 235
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 215, 226Contempt of Courts Act, 1971 — Section 12, 20
High Courts04 Jul 2007Dismissed
Uttam Chand (Dead) through LRs. Ashok Kumar and Others Vs Jawahar Lal and Others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 309 : (2007) 4 PLR 108 : (2007) 4 RCR(Civil) 337 : (2007) 2 RCR(Rent) 419
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts04 Jul 2007Dismissed
Pirthi and Others Vs Daya Kishan and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 393 : (2008) 1 RCR(Civil) 705
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts04 Jul 2007Dismissed
Ajmer Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 233
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313
High Courts03 Jul 2007Dismissed
Commissioner of Income Tax Vs Sood Harvester
Punjab And Haryana At Chandigarh · (2008) 304 ITR 279
Income Tax Act, 1961 — Section 260A, 271
High Courts03 Jul 2007Allowed
Inderjit Vs Daya Ram and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 171 : (2008) 149 PLR 131 : (2007) 5 RCR(Civil) 812
Transfer of Property Act, 1882 — Section 41
High Courts03 Jul 2007
Kuldeep Singh Vs Gurdial Singh alias Dial Singh and others
Punjab And Haryana At Chandigarh · (2007) 2 HLR 524 : (2008) 3 LLR 289 : (2007) 4 PLR 696 : (2007) 4 RCR(Civil) 291