High Courts27 Jul 2007
Satish Kumar and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Civil) 561
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 44 of 93
High Courts27 Jul 2007Allowed
Smt. Jagpali and Others Vs Paramjit, Driver and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 703 : (2007) 4 RCR(Civil) 305
Motor Vehicles Act, 1939 — Section 110A
High Courts27 Jul 2007Dismissed
Ved Ram Vs Har Kishan
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 763 : (2008) 149 PLR 159 : (2007) 4 RCR(Civil) 559
High Courts27 Jul 2007Dismissed
Rattan Chand (Dead) through his LRs. Vs Chameli Devi (Dead) through her LRs.
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0022
East Punjab Urban Rent Restriction Act, 1949 — Section 10, 14, 15, 21Transfer of Property Act, 1882 — Section 108
High Courts27 Jul 2007Allowed
Bhira Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 924
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 34, 363, 366, 376(g), 506
High Courts26 Jul 2007
Commissioner of Income Tax Vs Bawa Skin Company
Punjab And Haryana At Chandigarh · (2007) 294 ITR 537 : (2007) 165 TAXMAN 102
Income Tax Act, 1961 — Section 143, 145, 256, 80HHC
High Courts26 Jul 2007Allowed
Scanomax India Ltd. (In Liquidation) Vs PSIDC and Others
Punjab And Haryana At Chandigarh · (2008) 146 CompCas 102
High Courts26 Jul 2007Allowed
Krishan Lal and Another Vs Phool Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 167 : (2007) 4 RCR(Civil) 562
High Courts26 Jul 2007Dismissed
Chandimandir Stone Crusher Vs Smt. Nirmala Devi and Another
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 154 : (2008) 149 PLR 153 : (2007) 4 RCR(Civil) 564
Partnership Act, 1932 — Section 69
High Courts26 Jul 2007Dismissed
Smt. Chandro Devi and Others Vs Suresh Sharma and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 504 : (2007) 4 RCR(Civil) 323
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Jul 2007Dismissed
Sanjay alias Sanjoo Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 363, 366, 375, 376
High Courts26 Jul 2007
Commissioner of Income Tax Vs Prem Kumar Bhagat
Punjab And Haryana At Chandigarh · (2009) 311 ITR 266
Income Tax Act, 1961 — Section 143, 144, 146, 148, 163
High Courts26 Jul 2007
Ashok Kumar Vs Mohinder Pal Singh and Another
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 275 : (2007) 4 PLR 422 : (2008) 1 RCR(Civil) 772 : (2008) 1 RCR(Rent) 143
High Courts26 Jul 2007Allowed
Shavinder Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0151
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25
High Courts26 Jul 2007Dismissed
Prem Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 190, 200, 203Penal Code, 1860 (IPC) — Section 323, 34, 452, 506
High Courts26 Jul 2007Dismissed
Satbir Kaur @ Satbir Bajwa and Another Vs Dehati Cooperative Marketing Society Ltd. and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 710 : (2007) 4 RCR(Civil) 328
High Courts26 Jul 2007
The commissioner of Income Tax Vs Kulwant Industries
Punjab And Haryana At Chandigarh · (2008) 214 CTR 223 : (2009) 311 ITR 377
Income Tax Act, 1961 — Section 143, 256Transfer of Property Act, 1882 — Section 122
High Courts26 Jul 2007Allowed
Commissioner of Income Tax Vs Lakhwinder Singh
Punjab And Haryana At Chandigarh · (2008) 219 CTR 69 : (2009) 317 ITR 209
Income Tax Act, 1961 — Section 260A
High Courts26 Jul 2007Allowed
Ramesh and Others Vs Sate of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 236
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts26 Jul 2007Dismissed
Sukhdev Singh @ Makhan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 155
Penal Code, 1860 (IPC) — Section 279, 304A, 313, 337, 338