COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2007

1,851 judgments · page 43 of 93

High Courts01 Aug 2007Allowed

Mian Mohinder Singh (D) through L.Rs. Vs Punjab State and Others

Punjab And Haryana At Chandigarh · (2008) 3 PLR 30 : (2008) 2 RCR(Civil) 605

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(1), 21(2)

High Courts01 Aug 2007Allowed

Jasbir Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2007) 2 DMC 771 : (2009) 1 SLR 82

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 307, 406, 498A

High Courts31 Jul 2007Dismissed

Commissioner of Income Tax Vs Sohan Lal Chhajan Mal

Punjab And Haryana At Chandigarh · (2009) 222 CTR 190 : (2008) 307 ITR 53

Income Tax Act, 1961 — Section 143(2), 256(1)

High Courts31 Jul 2007Dismissed

Ishwar Vs Chander Bhan and Another

Punjab And Haryana At Chandigarh · (2007) 4 PLR 431(1)

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts31 Jul 2007Dismissed

Deputy General Manager (Marketing), The Punjab Mandi Board and Another Vs Aggarwal Roller Flour Mills and Another

Punjab And Haryana At Chandigarh · (2007) 4 PLR 45 : (2007) 4 RCR(Civil) 298

Constitution of India, 1950 — Article 226

High Courts31 Jul 2007

Ram Murthi Vs Prem Kumar

Punjab And Haryana At Chandigarh · (2008) 1 ILR (P&H) 178 : (2008) 1 RCR(Civil) 238 : (2007) 2 RCR(Rent) 716

High Courts30 Jul 2007Dismissed

Om Parkash Vs State of Haryana

Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 75

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 302, 303, 304, 304

High Courts30 Jul 2007Dismissed

Khushminder Singh Vs Harbhajan Kaur and Others

Punjab And Haryana At Chandigarh · (2007) 4 CivCC 718 : (2008) 149 PLR 42 : (2007) 4 RCR(Civil) 410

Civil Procedure Code, 1908 (CPC) — Section 151

High Courts30 Jul 2007Dismissed

Nirmal Singh And Another Vs State of Haryana

Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 271

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 366, 376, 376(g)

High Courts30 Jul 2007Dismissed

Gurdev Singh Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2007) 115 FLR 272

Army Rules, 1954 — Rule 11(2)

High Courts30 Jul 2007Dismissed

Singh Legal Foundation Vs Union of India (UOI)

Punjab And Haryana At Chandigarh · (2008) 149 PLR 387 : (2007) 5 RCR(Civil) 846

Constitution of India, 1950 — Article 14, 226, 227, 9

High Courts30 Jul 2007Dismissed

Pawan Kumar Garg Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2009) 311 ITR 397 : (2007) 164 TAXMAN 382

Income Tax Act, 1961 — Section 143, 260A, 271Limitation Act, 1963 — Section 5

High Courts30 Jul 2007Dismissed

Amritsar Swadeshi Textiles Corporation Pvt. Ltd. Vs Vinod Krishan Khanna and Others

Punjab And Haryana At Chandigarh · (2008) 142 CompCas 362 : (2008) 215 CTR 362 : (2007) 4 PLR 136

COMPANIES ACT, 1956 — Section 433, 439, 483Penal Code, 1860 (IPC) — Section 120B, 406, 465, 467, 468

High Courts30 Jul 2007Dismissed

Baldev Singh Vs Smt. Kartar Kaur and Others

Punjab And Haryana At Chandigarh · (2007) 4 PLR 157

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts30 Jul 2007Allowed

Ram Gulam Vs Haryana Diary Development Cooperative Federation Limited and Others

Punjab And Haryana At Chandigarh · (2008) 116 FLR 294 : (2008) 1 LLJ 647 : (2007) 4 PLR 416 : (2007) 4 RCR(Civil) 271

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 11A

High Courts30 Jul 2007Dismissed

Shastri Construction Co. Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2008) 1 ARBLR 472 : (2008) 149 PLR 52 : (2007) 4 RCR(Civil) 411

High Courts30 Jul 2007Allowed

Balbir Singh Walia Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 76

Copyright Act, 1957 — Section 14, 17, 18, 19, 22Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190(1), 415, 468Penal Code, 1860 (IPC) — Section 120B, 179, 182, 420, 465

High Courts30 Jul 2007Dismissed

Kashmir Singh Vs Gurmeet Singh and Others

Punjab And Haryana At Chandigarh · (2008) 149 PLR 43 : (2007) 4 RCR(Civil) 396

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts30 Jul 2007Dismissed

Puran Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 235

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 50

High Courts27 Jul 2007

Ronki Ram Vs Prem Saini and others

Punjab And Haryana At Chandigarh · (2007) 4 RCR(Civil) 304