High Courts03 Aug 2007Allowed
Suresh Kumar Vs Yamin Ali and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 161 : (2007) 4 RCR(Civil) 584
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 42 of 93
High Courts03 Aug 2007Dismissed
Spice Communications Pvt. Ltd. Vs Lakhwinder Singh and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0126
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
High Courts03 Aug 2007
Bachan Singh and others Vs Financial Commissioner, Appeal (1) Punjab and others
Punjab And Haryana At Chandigarh · (2008) 3 LLR 676 : (2008) 3 RCR(Civil) 887
High Courts03 Aug 2007
The Commissioner of Income Tax Vs Gupta Engineering Works
Punjab And Haryana At Chandigarh · (2007) 213 CTR 30
COMPANIES ACT, 1956 — Section 617Income Tax Act, 1961 — Section 154, 155, 156, 32, 32A
High Courts03 Aug 2007Dismissed
National Insurance Company Ltd. Vs Smt. Asha Rani and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 2009 : (2007) 4 PLR 158 : (2008) 1 RCR(Civil) 60 : (2008) 1 RCR(Civil) 5
High Courts03 Aug 2007Dismissed
J.S. Dahiya Vs Chatar Singh and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0076
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 3Registration Act, 1908 — Section 17
High Courts03 Aug 2007Dismissed
Commissioner of Income Tax Vs Rohtas
Punjab And Haryana At Chandigarh · (2007) 212 CTR 495 : (2009) 311 ITR 460
Income Tax Act, 1961 — Section 142, 143, 148, 260A, 54B
High Courts03 Aug 2007Dismissed
Smt. Bhani (Dead) through her L.Rs. and Another Vs The Punjab Business and Supply Co. Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2008) 2 PLR 389 : (2008) 3 RCR(Civil) 466
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts02 Aug 2007Dismissed
Dooni Chand and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 780
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 23, 25, 29
High Courts02 Aug 2007Dismissed
Sannu alias Raju Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 152
Penal Code, 1860 (IPC) — Section 302, 304, 307, 34
High Courts02 Aug 2007
Commissioner of Income Tax Vs Hemla Embroidery Mills (P) Ltd.
Punjab And Haryana At Chandigarh · (2007) 212 CTR 497 : (2009) 311 ITR 412
FINANCE ACT, 1983 — Section 40Income Tax Act, 1961 — Section 256, 27Transfer of Property Act, 1882 — Section 53A
High Courts02 Aug 2007Allowed
Prem Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0093
General and Common Conditions of Service Rules, 1994 — Rule 15
High Courts02 Aug 2007Dismissed
Commissioner of Income Tax Vs H.P. Cotton Textile Mills Ltd.
Punjab And Haryana At Chandigarh · (2009) 311 ITR 436
Income Tax Act, 1961 — Section 260A, 263, 80I
High Courts02 Aug 2007
Nek Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 250
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 324, 326, 34
High Courts01 Aug 2007Dismissed
Surta Vs Kailash Chand and Others
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 369 : (2007) 4 PLR 123 : (2008) 1 RCR(Civil) 53 : (2007) 2 RCR(Rent) 623
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts01 Aug 2007
Bhakra Beas Management Board Vs Dhani Ram and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0123
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 5
High Courts01 Aug 2007Allowed
Diksha Rani and Another Vs Deep Chand
Punjab And Haryana At Chandigarh · (2007) 2 DMC 779
Criminal Procedure Code, 1973 (CrPC) — Section 125, 128
High Courts01 Aug 2007Dismissed
Jai Chand Vs Bag Chand
Punjab And Haryana At Chandigarh · (2007) 148 PLR 105 : (2008) 1 RCR(Civil) 714
Specific Relief Act, 1963 — Section 20, 22, 23
High Courts01 Aug 2007Dismissed
Fateh Chand Vs Mahant Dwarka Dass Chela Mahant Karam Parkash, Mohatmim Dera Smadh Baba Giani
Punjab And Haryana At Chandigarh · (2007) 4 PLR 435
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts01 Aug 2007Allowed
Dina Nath and Others Vs Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 22 : (2007) 4 RCR(Civil) 506
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 33