High Courts10 Aug 2007
Commissioner of Income Tax Vs Rais Ahmed and Co.
Punjab And Haryana At Chandigarh · (2008) 170 TAXMAN 566
Income Tax Act, 1961 — Section 143(3), 263
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 40 of 93
High Courts10 Aug 2007
Rajesh Dewan Vs Shrimati Soma Wati Aggarwal
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 352 : (2007) 4 PLR 655 : (2008) 1 RCR(Civil) 411 : (2007) 2 RCR(Rent) 693
Evidence Act, 1872 — Section 144Transfer of Property Act, 1882 — Section 106
High Courts10 Aug 2007Allowed
Bimla Rani and Others Vs Land Acquisition Tribunal and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 598 : (2007) 4 RCR(Civil) 329
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4
High Courts09 Aug 2007Allowed
Deepak Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 690
Penal Code, 1860 (IPC) — Section 186, 307, 332, 34, 353
High Courts09 Aug 2007Dismissed
Dhan Singh Vs Sajjan and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 430
High Courts09 Aug 2007
Jagdish and Another Vs Shiv Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 773
High Courts09 Aug 2007Dismissed
Ravi Sharma Vs Sanjiv Kumar Jain and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 148
Constitution of India, 1950 — Article 227
High Courts09 Aug 2007Dismissed
Inder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 452
Evidence Act, 1872 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 28, 29, 50
High Courts08 Aug 2007Allowed
Indira Goel and Another Vs Ashok Singh and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 172
Motor Vehicles Act, 1988 — Section 140, 166
High Courts08 Aug 2007Allowed
Punjab State Warehousing Corporation Vs Shiv Shankar Rice Mills and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 399
Arbitration and Conciliation Act, 1996 — Section 30, 31, 34, 36, 37Constitution of India, 1950 — Article 227
High Courts08 Aug 2007
Kulwinder Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 4 CTC 769 : (2007) 3 RCR(Criminal) 1052
Constitution of India, 1950 — Article 141, 142, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 320, 362, 369Penal Code, 1860 (IPC) — Section 147, 148, 149, 279, 304B
High Courts08 Aug 2007Allowed
Paramjit Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0131
Punjab Package Deal Properties (Disposal) Act, 1976 — Section 10
High Courts08 Aug 2007
Commssioner of Income Tax Vs Haryana Minerals Ltd.
Punjab And Haryana At Chandigarh · (2009) 313 ITR 318
Income Tax Act, 1961 — Section 256, 80HHC
High Courts08 Aug 2007Allowed
Sukhdeep Singh Bhoday Vs Joint Director General of Foreign Trade and Others
Punjab And Haryana At Chandigarh · (2007) 123 ECC 302 : (2007) 149 ECR 302 : (2007) 216 ELT 181
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 158Customs Act, 1962 — Section 127B
High Courts08 Aug 2007
The Commissioner of Income Tax Vs Punjab Financial Corporation Limited
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0125
Income Tax Act, 1961 — Section 263, 57
High Courts08 Aug 2007Dismissed
Gram Panchayat of Village Fatehabad Vs Shiromani Gurdwara Parbandak Committee and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0103
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Aug 2007Dismissed
Bhajan Lal Vs Usha Rani
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0081
Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498A
High Courts08 Aug 2007Dismissed
Joginder Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 268
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15(c), 25, 50
High Courts07 Aug 2007Dismissed
Ropar District Co-operative Milk Producers Union Ltd. Vs Commissioner of Income Tax-II
Punjab And Haryana At Chandigarh · (2009) 311 ITR 42 : (2007) 165 TAXMAN 477
Income Tax Act, 1961 — Section 148, 260A