High Courts07 Aug 2007Allowed
Gram Panchayat Vs Jagdish Chand and Others
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 364 : (2008) 149 PLR 171 : (2007) 4 RCR(Civil) 636
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 41 of 93
High Courts07 Aug 2007Allowed
Sunder Dass and Company Vs Jind Co-operative Sugar Mills Limited
Punjab And Haryana At Chandigarh · (2008) 2 PLR 179 : (2007) 4 RCR(Civil) 661
Arbitration Act, 1940 — Section 30
High Courts07 Aug 2007Allowed
Usha Rani Vs Pushpa Devi
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 616 : (2008) 2 PLR 803 : (2008) 2 RCR(Civil) 163
Transfer of Property Act, 1882 — Section 60
High Courts07 Aug 2007
J.C.T. Electronics Ltd. Vs Presiding Officer, Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0127
Industrial Disputes Act, 1947 — Section 18, 20
High Courts07 Aug 2007Dismissed
Pamesh Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0124
High Courts07 Aug 2007
Vaish College of Education and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0102
National Council for Teacher Education Act, 1993 — Section 14
High Courts07 Aug 2007
Commissioner of Wealth Tax, Rohtak Vs Hemla Embrodery Mills (P.) Ltd.
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0030
Wealth Tax Act, 1957 — Section 16A(5), 27A
High Courts07 Aug 2007
Oriental Insurance Company Ltd. Vs Smt. Mantari (Widow) and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 175 : (2007) 4 RCR(Civil) 648
Motor Vehicles Act, 1988 — Section 147, 166
High Courts06 Aug 2007Allowed
Commissioner of Income Tax Vs Smt. Paramjit Kaur
Punjab And Haryana At Chandigarh · (2009) 311 ITR 38
Income Tax Act, 1961 — Section 256(1)
High Courts06 Aug 2007Allowed
Gurdial Singh and Another Vs Hazura Singh and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 188 : (2007) 148 PLR 144
High Courts06 Aug 2007Allowed
Centurion Bank of Punjab Vs Mahesh Lal
Punjab And Haryana At Chandigarh · (2008) 1 ARBLR 280 : (2007) 4 PLR 159
Arbitration and Conciliation Act, 1996 — Section 11, 16, 8
High Courts06 Aug 2007Dismissed
Commissioner of Income Tax Vs Lally Motors
Punjab And Haryana At Chandigarh · (2009) 311 ITR 29
Income Tax Act, 1961 — Section 194I(a)
High Courts06 Aug 2007Dismissed
Commissioner of Income Tax Vs Rajiv Bhatara
Punjab And Haryana At Chandigarh · (2007) 212 CTR 77
Income Tax Act, 1961 — Section 113, 154, 260A
High Courts06 Aug 2007
Shammi Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 25, 42
High Courts06 Aug 2007Dismissed
Commissioner of Income Tax Vs Piccadily Agro Industries Ltd.
Punjab And Haryana At Chandigarh · (2007) 212 CTR 505 : (2009) 311 ITR 24
Income Tax Act, 1961 — Section 10, 143, 260A, 263, 32
High Courts06 Aug 2007Dismissed
Atma Tube Products Ltd. Vs Debt Recovery Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0101
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17, 2, 36
High Courts06 Aug 2007
Osaw Agro Industries Pvt. Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 148 PLR 535 : (2007) 4 RCR(Civil) 121 : (2007) 9 VST 393
Central Sales Tax Act, 1956 — Section 21, 3Constitution of India, 1950 — Article 226, 301
High Courts06 Aug 2007
Varinderjit Singh Vs Tajinder Singh and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 1667 : (2007) 4 PLR 142 : (2008) 1 RCR(Civil) 67
High Courts06 Aug 2007
Inderjit Mehta Construction Pvt. Ltd. Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2007) 3 ARBLR 310
Arbitration and Conciliation Act, 1996 — Section 11, 37
High Courts03 Aug 2007
Vijay Bank Staff III Cooperative House Building Sociey House No. 1117, Sectior 11, Panchkula Vs Haryana Urban Development Authority, thorugh its chief Administrator, Sector 6, Panchkula
Punjab And Haryana At Chandigarh · (2007) 3 ICC 848 : (2008) 1 ILR (P&H) 235 : (2007) 4 RCR(Civil) 191