High Courts14 Aug 2007
Commissioner of Income Tax Vs Bansal Abhushan Bhandar
Punjab And Haryana At Chandigarh · (2007) 213 CTR 97
Income Tax Act, 1961 — Section 143, 147, 154, 155, 156
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 39 of 93
High Courts14 Aug 2007
Commissioner of Income Tax Vs K.D. Prabhakar (HUF)
Punjab And Haryana At Chandigarh · (2007) 213 CTR 178 : (2009) 313 ITR 443
Income Tax Act, 1961 — Section 139, 147, 148, 154, 155
High Courts14 Aug 2007
Amar Kaur and Others Vs Satnam Singh and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 410
Penal Code, 1860 (IPC) — Section 304A
High Courts14 Aug 2007Dismissed
Jasbir Kaur Vs Dr. Harjinder Singh
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 386 : (2008) 3 PLR 249 : (2008) 2 RCR(Civil) 895 : (2007) 1 RCR(Civil) 596
Hindu Marriage Act, 1955 — Section 13
High Courts14 Aug 2007Dismissed
Nathuram Sharma Vs Rajendra Goyal
Punjab And Haryana At Chandigarh · (2007) 24 CriminalCC 96
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Aug 2007
Vijay Kumar Vs Surinder Kaur @ Sunita
Punjab And Haryana At Chandigarh · (2008) 1 CCC 24 : (2008) 1 CivCC 24 : (2007) 2 FJCC 117 : (2008) 1 HLR 316 : (2008) 1 ICC 307 : (2008) 1 Marr.LJ 69 : (2007) 4 PLR 556 : (2008) 1 RCR(Civil) 704
High Courts13 Aug 2007Allowed
Anil Handa Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2007) 4 PLR 555
Constitution of India, 1950 — Article 227
High Courts13 Aug 2007Dismissed
Commissioner of Income Tax Vs Mrs. Anju Bhayana
Punjab And Haryana At Chandigarh · (2007) 165 TAXMAN 517
Income Tax Act, 1961 — Section 132, 260A
High Courts13 Aug 2007
Radhey Shyam Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 181
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 307, 323
High Courts13 Aug 2007
Vijay Kumar Vs Smt. Surinder Kaur @ Sunita
Punjab And Haryana At Chandigarh · (2007) 4 PLR 556
Hindu Marriage Act, 1955 — Section 13, 13B
High Courts13 Aug 2007Allowed
Wazir and Others Vs Ram Parkash and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 408
High Courts13 Aug 2007Dismissed
Shivalik Woollen Mills (P) Ltd. Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 212 CTR 508 : (2009) 309 ITR 157 : (2007) 164 TAXMAN 521
Income Tax Act, 1961 — Section 131, 148, 260A, 36
High Courts13 Aug 2007
United Bus Service Regd. Vs State Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0098
Motor Vehicles Act, 1988 — Section 100, 217, 41, 71, 82
High Courts13 Aug 2007
Suman Vs Bhagat Ram
Punjab And Haryana At Chandigarh · (2007) 4 PLR 440 : (2008) 1 RCR(Civil) 313 : (2008) 1 RCR(Rent) 25
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts13 Aug 2007Allowed
Pawan Kumar Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 160 : (2008) 1 RCR(Civil) 60
Limitation Act, 1963 — Section 5
High Courts13 Aug 2007Dismissed
Manohar Lal Sanghi Vs Jaswant Rai Ahuja
Punjab And Haryana At Chandigarh · (2007) 4 PLR 153 : (2008) 1 RCR(Civil) 47 : (2007) 2 RCR(Rent) 602
High Courts13 Aug 2007Dismissed
Jai Narayan Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2009) 221 CTR 255 : (2008) 306 ITR 335
Income Tax Act, 1961 — Section 148, 260A
High Courts13 Aug 2007
Kulbhushan Jain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 1 LLR 514 : (2008) 2 RCR(Civil) 145
High Courts10 Aug 2007
Taj Mohammad and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 645 : (2008) 1 RCR(Civil) 406
High Courts10 Aug 2007Dismissed
Hans Raj and Others Vs Banta Ram and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 51