High Courts22 Aug 2007Dismissed
Rajan Chaudhary Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0110
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 37 of 93
High Courts22 Aug 2007Dismissed
Ashok and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0090
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 216Evidence Act, 1872 — Section 32
High Courts22 Aug 2007Allowed
S.L. Chotani Vs Bank of India and Others
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 711 : (2007) 4 PLR 662 : (2007) 4 RCR(Civil) 728
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Aug 2007Dismissed
Bhim Garg Vs The Debt Recovery Tribunal-II and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 170 : (2007) 4 RCR(Civil) 618
High Courts21 Aug 2007Dismissed
Sukhdevi Vs Hari Ram
Punjab And Haryana At Chandigarh · (2007) 4 PLR 551
High Courts21 Aug 2007Dismissed
Kuldip Singh Vs Malik Singh Cheema, Lehmber Singh and Pal Singh
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 293Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 120B, 465, 466, 468, 471
High Courts21 Aug 2007Allowed
The Ambala Improvement Trust Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0136
Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts21 Aug 2007
Mukhtiar Singh and another Vs Gurdas and others
Punjab And Haryana At Chandigarh · (2009) 2 AICJ 108 : (2008) 1 RCR(Civil) 454
High Courts21 Aug 2007Dismissed
The State of Punjab Vs Makhan Lal and Another
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366A, 376
High Courts21 Aug 2007Dismissed
Beg Raj and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 158, 173, 178Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts21 Aug 2007Dismissed
Ram Dass Hira Lal and Another Vs Sunil Kumar Sekhri and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 593 : (2007) 4 RCR(Civil) 313 : (2007) 2 RCR(Rent) 409
High Courts21 Aug 2007
Lugga Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) CriLJ 90
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts21 Aug 2007Allowed
Sonu alias Sandeep Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0054
Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 325
High Courts21 Aug 2007Allowed
Shiv Dutt and Others Vs Dharambir and Others
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 781 : (2008) 1 RCR(Civil) 479
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts21 Aug 2007
Devinderpal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0013
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 302, 304B, 306, 34, 498A
High Courts21 Aug 2007Dismissed
Sukhdev Raj (dead) represented through his L.Rs. Vs Babu Ram and Another
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 99 : (2008) 1 CivCC 99 : (2007) 4 RCR(Civil) 644
Evidence Act, 1872 — Section 91
High Courts20 Aug 2007Allowed
Lakhwinder Singh and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0205
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts20 Aug 2007Dismissed
Ravinder Singh and Others Vs Mandir Bhajley Ram and Another
Punjab And Haryana At Chandigarh · (2007) 148 PLR 446 : (2007) 4 RCR(Civil) 340 : (2007) 2 RCR(Rent) 424
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts20 Aug 2007Dismissed
Meenakshi Sharma Vs Vice Chancellor, Kurukshetra University and Another
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0097
Constitution of India, 1950 — Article 14
High Courts20 Aug 2007Dismissed
LVL Infrastructure Limited Vs C.B.I.
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0096
Prevention of Corruption Act, 1988 — Section 13