High Courts24 Aug 2007
Krishan Lal Vs Jagdish Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 665 : (2007) 2 RCR(Rent) 593
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 36 of 93
High Courts24 Aug 2007Dismissed
Sukhchain Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 396
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 307
High Courts24 Aug 2007Allowed
Amit Seth and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 406, 498A
High Courts24 Aug 2007Dismissed
Collector of The District Kapurthala and Another Vs Kidar Nath and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 549
High Courts24 Aug 2007
Gurtej Singh Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (2008) 149 PLR 616 : (2008) 1 RCR(Civil) 63 : (2007) 2 RCR(Rent) 632
Constitution of India, 1950 — Article 227
High Courts23 Aug 2007Allowed
Shree Digvijaya Woolen Mills Ltd. Vs Commissioner of Income Tax, Amritsar
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0214
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts23 Aug 2007
In Re: Prakash Industries Ltd.
Punjab And Haryana At Chandigarh · (2008) 87 SCL 112
Companies Act, 1956 — Section 101, 101(2)
High Courts23 Aug 2007
Ranjit Singh and Another Vs Narinder Kaur
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 467 : (2007) 4 PLR 560 : (2008) 1 RCR(Civil) 239 : (2007) 2 RCR(Rent) 718
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts23 Aug 2007Dismissed
Prehari Mutual Welfare Society (Regd.) and Others Vs Gurcharan Singh and Bachan Kaur
Punjab And Haryana At Chandigarh · (2008) 142 CompCas 772 : (2009) 90 SCL 296
COMPANIES ACT, 1956 — Section 446Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Aug 2007
Bhappa Singh @ Basant Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts23 Aug 2007Dismissed
Ajit Singh Vs Bhagsudhi Amar Trust
Punjab And Haryana At Chandigarh · (2008) 149 PLR 544 : (2008) 1 RCR(Civil) 6 : (2007) 2 RCR(Rent) 644
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(iii)
High Courts23 Aug 2007Dismissed
Mohinder Ram Vs Kewal Krishan
Punjab And Haryana At Chandigarh · (2008) 2 PLR 807 : (2008) 2 RCR(Civil) 166 : (2008) 1 RCR(Rent) 277
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts23 Aug 2007Dismissed
Jugal Kishore Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts23 Aug 2007Dismissed
Rashid and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 644
Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Aug 2007
Tarsem Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 319, 438Penal Code, 1860 (IPC) — Section 323, 324, 326, 34
High Courts23 Aug 2007Dismissed
Maha Ram Vs Rakesh and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 114
High Courts22 Aug 2007
Artinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 277
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21
High Courts22 Aug 2007
Brij Bhushan Tyagi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0179
Hindu Marriage Act, 1955 — Section 13B
High Courts22 Aug 2007Allowed
Tarsem Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) CriLJ 211 : (2007) 4 RCR(Criminal) 605
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts22 Aug 2007Dismissed
Sohan Lal Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0113