High Courts28 Aug 2007Dismissed
Dr. Sahib Singh and sons Vs MGF (India) Limited
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 35 of 93
High Courts28 Aug 2007Allowed
Mani Lal and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) CriLJ 570 : (2007) 4 RCR(Criminal) 682
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 458, 460
High Courts28 Aug 2007
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0038
Penal Code, 1860 (IPC) — Section 201, 302, 34, 382
High Courts28 Aug 2007Dismissed
Saroj Rani Vs Pardeep Kumar
Punjab And Haryana At Chandigarh · (2007) 4 PLR 762
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Aug 2007Allowed
District Manager, Haryana Agro-Industries Corp. Ltd. Vs Workman Bhira Ram and Another
Punjab And Haryana At Chandigarh · (2008) 119 FLR 1009 : (2009) 1 LLJ 866 : (2008) 3 RCR(Civil) 711 : (2009) 1 SLR 177
Industrial Disputes Act, 1947 — Section 25G, 4H
High Courts27 Aug 2007Dismissed
Kuldip Singh Vs Sohan Singh
Punjab And Haryana At Chandigarh · (2007) 4 PLR 760
High Courts27 Aug 2007Dismissed
Arun Chadha Vs Soni Agencies and Others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 431 : (2007) 4 PLR 632 : (2007) 4 RCR(Civil) 350 : (2007) 2 RCR(Rent) 435
High Courts27 Aug 2007Dismissed
National Insurance Co. Ltd. Vs Smt. Navinder Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 625(1) : (2007) 4 RCR(Civil) 290
High Courts27 Aug 2007Dismissed
Commissioner of Income Tax Vs Sant Ram Mangat Ram
Punjab And Haryana At Chandigarh · (2009) 312 ITR 100
Income Tax Act, 1961 — Section 256(1)
High Courts27 Aug 2007Allowed
Sant Singh Vs Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 266
High Courts27 Aug 2007Dismissed
Suresh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 283 : (2008) 1 RCR(Civil) 488
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29, 30, 32G
High Courts27 Aug 2007Dismissed
Commissioner of Income Tax Vs Bharat Medical Store
Punjab And Haryana At Chandigarh · (2009) 308 ITR 373 : (2009) 185 TAXMAN 54
Income Tax Act, 1961 — Section 256(1)
High Courts27 Aug 2007
Ashok Kumar & Sons Vs Vikas Mittal
Punjab And Haryana At Chandigarh · (2008) 1 ILR (P&H) 54 : (2008) 1 RCR(Civil) 66 : (2007) 2 RCR(Rent) 634
High Courts27 Aug 2007Allowed
Jai Narain Vs Satya Narain and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0087
Constitution of India, 1950 — Article 227
High Courts27 Aug 2007Dismissed
Babloo alias Bhagat Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 647
Penal Code, 1860 (IPC) — Section 307, 506
High Courts24 Aug 2007Dismissed
Harnam Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0188
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts24 Aug 2007
Harinderpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 BC 649 : (2007) 4 CivCC 637 : (2008) 149 PLR 151 : (2007) 4 RCR(Civil) 528 : (2007) 4 RCR(Criminal) 534
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 206, 406, 420
High Courts24 Aug 2007Dismissed
Yashpal Vs Baba Kashmir Gir
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 412 : (2008) 2 PLR 798 : (2008) 2 RCR(Civil) 138 : (2008) 1 RCR(Rent) 262
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts24 Aug 2007
The Bichpari Cooperative Credit and Service Society Limited Vs Ganpat Rai and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0137
Haryana Co-operative Societies Act, 1984 — Section 27
High Courts24 Aug 2007
Capt. A.K. Mahindra and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 177
Constitution of India, 1950 — Article 226, 227