High Courts01 Sept 2007Dismissed
Commissioner of Income Tax Vs K.L. Poswal
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0093
Income Tax Act, 1961 — Section 256(1), 256(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 33 of 93
High Courts31 Aug 2007Dismissed
Harpreet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts31 Aug 2007Dismissed
Tilak Raj Vs Smt. Vimla Devi and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 759
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts31 Aug 2007
Naresh Kumar Vs Nanak Chand
Punjab And Haryana At Chandigarh · (2007) 4 PLR 509
Arbitration and Conciliation Act, 1996 — Section 11, 12, 13, 16, 31Constitution of India, 1950 — Article 227
High Courts31 Aug 2007Dismissed
Municipal Council Vs Ashwani Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 758
Constitution of India, 1950 — Article 14
High Courts31 Aug 2007Dismissed
Gurpal Singh and Barinder Singh Vs Baljit Singh and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0140
Benami Transactions (Prohibition) Act, 1988 — Section 2
High Courts31 Aug 2007
Amarjit Kaur Bhatti Vs Kashmiri Lal and others
Punjab And Haryana At Chandigarh · (2009) 2 AICJ 110 : (2008) 1 RCR(Civil) 456
High Courts31 Aug 2007
Executive Officer, Municipal Council, Urmar Tanda and another Vs Sarabjit Bhandari and another
Punjab And Haryana At Chandigarh · (2008) 2 ICC 766 : (2008) 1 RCR(Civil) 420
High Courts31 Aug 2007Allowed
Rati Ram and Others Vs Basanti Devi represented by Legal Representatives and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 513(1) : (2008) 1 RCR(Civil) 463
Hindu Succession Act, 1956 — Section 14
High Courts31 Aug 2007Dismissed
Nirmala Devi and Others Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2008) ACJ 2702
Railways Act, 1989 — Section 123(c)
High Courts31 Aug 2007
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 610
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Penal Code, 1860 (IPC) — Section 376, 450, 451, 457, 506
High Courts31 Aug 2007Dismissed
Tilak Raj Vs Smt. Vimla Devi
Punjab And Haryana At Chandigarh · (2007) 4 PLR 759
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts31 Aug 2007
Smt. Jamna Devi and Others Vs Suresh Kumar and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 506 : (2007) 4 PLR 460
High Courts30 Aug 2007Allowed
Gulzar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 173, 221, 222, 222(1), 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304, 304B, 34, 498A
High Courts30 Aug 2007Dismissed
Zora Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) CriLJ 1572
Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts30 Aug 2007Allowed
Narvir Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 593
Registration Act, 1908 — Section 17, 78, 79Transfer of Property Act, 1882 — Section 58, 59
High Courts30 Aug 2007
Zimidara Trading Company and Another Vs Charanjit Singh
Punjab And Haryana At Chandigarh · (2008) 152 PLR 638 : (2008) 4 RCR(Civil) 59
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts30 Aug 2007Allowed
Kausalya Rani (Dead) through L.Rs. Vs Sham Lal and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 424 : (2007) 4 RCR(Civil) 318 : (2007) 2 RCR(Rent) 413
East Punjab Urban Rent Restriction Act, 1949 — Section 6
High Courts30 Aug 2007Allowed
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 262
Penal Code, 1860 (IPC) — Section 338
High Courts30 Aug 2007
Balbir Singh and Others and Gurjit Singh Vs The Malwa Gramin Bank and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0094