COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2007

1,851 judgments · page 31 of 93

High Courts10 Sept 2007Dismissed

State of Haryana Vs Ram Phal and Others

Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0076

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 354

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High Courts07 Sept 2007Dismissed

Subhash Chander Gupta Vs ITO

Punjab And Haryana At Chandigarh · (2008) 166 TAXMAN 174

Income Tax Act, 1961 — Section 260A

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High Courts07 Sept 2007Dismissed

Gurbachan Singh Jaggi Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2008) 214 CTR 658

Income Tax Act, 1961 — Section 142, 143, 260A

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High Courts07 Sept 2007Dismissed

Ashok Kumar Vs Buhupinder Kumar

Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0149

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 467, 471

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High Courts07 Sept 2007Dismissed

Smt. Ashrafi Devi Memorial Charitable Trust Vs Ram Kumar

Punjab And Haryana At Chandigarh · (2009) 153 PLR 59

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4(2)(b)

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High Courts07 Sept 2007

Court on its own motion Vs State of Punjab and Others M/s Ralla Ram Chanan Ram Vs Indian Oil Corporation Ltd.

Punjab And Haryana At Chandigarh · (2007) 4 RCR(Civil) 731 : (2007) 4 RCR(Criminal) 864

Arbitration Act, 1940 — Section 8Civil Procedure Code, 1908 (CPC) — Section 114, 151, 152

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High Courts07 Sept 2007

Anuradha Sharma Vs Chandigarh Administration and Others

Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0103

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High Courts07 Sept 2007Allowed

Bhawanjit Singh and Others Vs Jaswinderjit Singh Bhuller and Others

Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 100

Constitution of India, 1950 — Article 227

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High Courts07 Sept 2007

Jasbir Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 798

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A

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High Courts07 Sept 2007Allowed

Jarnail Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0044

Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7

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High Courts07 Sept 2007Allowed

Baldev Krishan Shukla Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 532

Criminal Procedure Code, 1973 (CrPC) — Section 437(6), 439, 439(2)

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High Courts07 Sept 2007Dismissed

Parshotam Dass and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2008) 2 PLR 117 : (2009) 2 SLR 225

Land Acquisition Act, 1894 — Section 18, 30

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High Courts07 Sept 2007Dismissed

Commissioner of Income Tax, Haryana, Rohtak Vs K.L. Poswal

Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0012

Income Tax Act, 1961 — Section 256(1), 256(2)Land Acquisition Act, 1894 — Section 18

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High Courts07 Sept 2007Dismissed

Smt. Asharafi Devi Memorial Charitable Trust Vs Ram Kumar

Punjab And Haryana At Chandigarh · AIR 2008 P&H 19 : (2008) 1 RCR(Civil) 551 : (2008) 1 RCR(Civil) 550 : (2008) 1 RCR(Rent) 137

Constitution of India, 1950 — Article 14, 19Transfer of Property Act, 1882 — Section 105

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High Courts06 Sept 2007Dismissed

Mohan Singh Vs Karan Singh and Others

Punjab And Haryana At Chandigarh · (2008) 152 PLR 221 : (2008) 3 RCR(Civil) 850

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1Constitution of India, 1950 — Article 227

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High Courts06 Sept 2007Dismissed

Sukhbir Singh Vs Jagir Singh and Others

Punjab And Haryana At Chandigarh · (2008) 149 PLR 28

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High Courts06 Sept 2007Dismissed

V.K. Milk Chilling Centre Vs Punjab Financial Corporation Bank and Others

Punjab And Haryana At Chandigarh · (2007) 4 BC 474

Constitution of India, 1950 — Article 226

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High Courts06 Sept 2007Dismissed

Haryana Financial Corporation Vs Official Liquidator

Punjab And Haryana At Chandigarh · (2009) 149 CompCas 507 : (2007) 4 PLR 777

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High Courts06 Sept 2007Allowed

Ramesh Chand and Another Vs Anita Kumar and Others

Punjab And Haryana At Chandigarh · (2007) 4 PLR 775

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts06 Sept 2007Dismissed

Manisha Gupta Vs Punjabi University and Another

Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0078

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